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Madhya Pradesh High Court judgments

47,651 judgments · page 1,543 of 2,383

High Courts23 Oct 2002Dismissed

Kaluram Vs Sunderlal and Others

Madhya Pradesh High Court · (2003) 1 JLJ 340 : (2003) 2 MPHT 88

Criminal Procedure Code, 1973 (CrPC) — Section 401Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 307, 34
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High Courts23 Oct 2002Allowed

Raghubar Patel Vs State of M.P. and Others

Madhya Pradesh High Court · (2002) ILR (MP) 877 : (2003) 1 JLJ 438

Madhya Pradesh Gram Nyayalaya Adhiniyam, 1996 — Section 10, 11, 12, 13, 14Madhya Pradesh Gram Nyayalaya Rules, 2001 — Rule 10, 11, 12, 13, 14Madhya Pradesh Land Revenue Code, 1959 — Section 248, 250
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High Courts22 Oct 2002

Mohanlal Luhar Vs State of M.P.

Madhya Pradesh High Court · (2003) CriLJ 1688 : (2003) 86 ECC 431 : (2003) 1 MPLJ 500 : (2003) 1 MPLJ 227

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 8
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High Courts22 Oct 2002Allowed

Remgul alias Remulal and Another Vs State of M.P.

Madhya Pradesh High Court · (2003) 89 ECC 41 : (2003) 1 MPLJ 445 : (2003) 3 RCR(Criminal) 103

Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 52, 55, 57
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