High Courts12 Dec 2002Allowed
Gangadhar Vs Shrenikmal and Another
Madhya Pradesh High Court · (2003) 2 BC 331 : (2003) 2 MPHT 9
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,539 of 2,383
High Courts12 Dec 2002
Hari Singh Vs Central India Machinery Manufacturing Company Ltd., Gwalior
Madhya Pradesh High Court · (2003) 1 MPJR 232 : (2003) 2 MPLJ 21
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62
High Courts12 Dec 2002
Avanti Bai and Others Vs Hiralal and Others
Madhya Pradesh High Court · (2004) 1 ACC 660
High Courts12 Dec 2002Allowed
Sitaram Patel Vs Bipin Chand Jain
Madhya Pradesh High Court · (2003) 2 MPHT 499 : (2003) 2 MPLJ 312
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts11 Dec 2002Allowed
Dinesh Kumar Vs Babulal and Others
Madhya Pradesh High Court · (2003) 3 ACC 241 : (2003) 1 ACC 372 : (2003) ACJ 2100 : (2003) 2 MPHT 205 : (2003) 2 MPLJ 153 : (2003) 2 MPLJ 123
Motor Vehicles Act, 1988 — Section 140, 149(2), 173
High Courts11 Dec 2002Dismissed
Jabalpur Development Authority Vs Dr. K.Y. Telang and Others
Madhya Pradesh High Court · AIR 2004 MP 55 : (2003) 2 MPHT 183 : (2003) 2 MPLJ 84 : (2003) 2 MPLJ 233
Madhya Pradesh Nagar Tatha Gram Nivesh Viksit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975 — Rule 27, 28
High Courts11 Dec 2002Dismissed
Sagir and Another Vs Smt. Yasmin Ansari
Madhya Pradesh High Court · (2002) 5 MPHT 582 : (2003) 4 MPLJ 410 : (2003) 4 MPLJ 167
Penal Code, 1860 (IPC) — Section 498A
High Courts11 Dec 2002Dismissed
Smt. Dhyani Bai Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2003) 2 MPHT 81 : (2003) 2 MPLJ 255
Evidence Act, 1872 — Section 116Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts11 Dec 2002Allowed
Jamshedji Dubash Vs Meharbai Rustumji Dubash and Others
Madhya Pradesh High Court · (2002) 12 MP CK 0001
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(2), 96
High Courts05 Dec 2002
Uma Sharan Vs Kashi Nath and Others
Madhya Pradesh High Court · (2003) 4 ACC 685
High Courts05 Dec 2002Allowed
Jeevanbala Vs Raj Kumar
Madhya Pradesh High Court · (2003) 1 DMC 694
Hindu Marriage Act, 1955 — Section 13, 28
High Courts05 Dec 2002
Chander Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 219 : (2003) 2 MPLJ 74
Penal Code, 1860 (IPC) — Section 100, 101, 147, 149, 302
High Courts05 Dec 2002Partly Allowed
Rajendra Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 3682 : (2003) 1 MPHT 380 : (2003) 2 MPLJ 333
Evidence Act, 1872 — Section 114, 27, 3, 45, 60Penal Code, 1860 (IPC) — Section 302, 34, 411
High Courts05 Dec 2002Allowed
Leelabai and Others Vs Jumma Khan and Others
Madhya Pradesh High Court · (2003) 3 ACC 76 : (2004) ACJ 1825
High Courts05 Dec 2002
M.H.R.K. Co-operative Multipurpose Agricultural Society, Bhopal and others Vs Land Acquisition Officer and others
Madhya Pradesh High Court · (2003) 2 MPLJ 219
Land Acquisition Act, 1894 — Section 4Urban Land (Ceiling and Regulation) Act, 1976 — Section 42
High Courts04 Dec 2002Dismissed
Raj Homes Pvt. Limited Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) 3 LLJ 626 : (2003) 2 MPLJ 572
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14(1), 3
High Courts04 Dec 2002Allowed
Kailashchandra Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 5 MPHT 524 : (2003) 3 MPLJ 260
Madhya Pradesh Panchayat Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts04 Dec 2002
Prabhudayal Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 512 : (2003) 3 MPLJ 88
Penal Code, 1860 (IPC) — Section 306, 34
High Courts04 Dec 2002Dismissed
Ashok Jayant Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 153 : (2003) 2 MPLJ 146
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 29, 31
High Courts04 Dec 2002
Sitaram and others Vs Sitaram and another
Madhya Pradesh High Court · (2003) 2 MPLJ 54
Penal Code, 1860 (IPC) — Section 149, 294, 302, 323, 498A