High Courts02 Dec 2002
Dr. S. Nitin Vs State of M.P. and another
Madhya Pradesh High Court · (2003) 2 MPLJ 422
Indian Medical Council Act, 1956 — Section 33
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,540 of 2,383
High Courts29 Nov 2002Allowed
Mohan Singh Vs Ratan Singh and others
Madhya Pradesh High Court · (2003) 1 MPLJ 589
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 28
High Courts28 Nov 2002Dismissed
Mahesh alias Tulsi Harijan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 1087 : (2002) ILR (MP) 966
Penal Code, 1860 (IPC) — Section 300, 302
High Courts27 Nov 2002Dismissed
Union of India and Another Vs M/s Engineers Cement and Alies and Others
Madhya Pradesh High Court · (2003) 1 MPJR 362
Income Tax Act, 1961 — Section 269SS, 276DD, 278(B)
High Courts27 Nov 2002Dismissed
Dr. Rashmi Katyal Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 321
Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973 — Section 10
High Courts27 Nov 2002Dismissed
M.D. Bopche and Another Vs Darshan Agrawal
Madhya Pradesh High Court · (2003) 3 MPHT 91
High Courts27 Nov 2002Dismissed
E.S.I. Corporation Vs Depot Manager, M.P.S.R.T.C.
Madhya Pradesh High Court · (2003) 96 FLR 1020 : (2003) 2 LLJ 351 : (2003) 2 MPHT 19
Employees State Insurance Act, 1948 — Section 45A, 45B, 82
High Courts27 Nov 2002Dismissed
Dr. Ritesh Jaiswal Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 1 MPJR 473
Entrance Examination Rules, 2001 — Rule 9.4, 9.6, 9.7
High Courts27 Nov 2002Allowed
Bhailal and Others Vs Ram Kumar and Others
Madhya Pradesh High Court · (2003) 4 MPLJ 303
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts27 Nov 2002Allowed
Girish Kumar Shrivastava Vs Punjab National Bank
Madhya Pradesh High Court · (2003) 2 JLJ 260 : (2003) 2 MPLJ 481
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E, 23J
High Courts26 Nov 2002
Narendra Kumar Khandelwal and Others Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2003) 1 MPHT 445
Income Tax Act, 1961 — Section 271C, 276B, 278B
High Courts26 Nov 2002Dismissed
Naresh Kumar Rai Vs Smt. Mamta Rai and Another
Madhya Pradesh High Court · (2003) 2 CivCC 663 : (2003) 2 MPHT 413 : (2003) 2 MPLJ 137 : (2003) 3 RCR(Civil) 66 : (2003) 3 RCR(Criminal) 63
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 125(5), 127Hindu Marriage Act, 1955 — Section 25
High Courts25 Nov 2002Dismissed
Ram Singh Vs Somat Bai and Others
Madhya Pradesh High Court · (2003) 2 MPHT 180
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 125(5), 127
High Courts22 Nov 2002Dismissed
Century Textile and Industries Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2003) 85 ECC 610 : (2003) 154 ELT 52
Central Excise Rules, 1944 — Rule 173Q, 209(2)Central Excises and Salt Act, 1944 — Section 11A(1), 11AC, 35LConstitution of India, 1950 — Article 141, 226, 227
High Courts22 Nov 2002Allowed
M.P. Housing Board and Another Vs Satish Kumar Raizada
Madhya Pradesh High Court · (2003) 2 ARBLR 553 : (2003) 1 MPHT 205 : (2003) 2 MPLJ 346
Arbitration Act, 1940 — Section 2Arbitration and Conciliation Act, 1996 — Section 16, 2(1), 31(7), 34, 34(3)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 2(1), 7
High Courts21 Nov 2002
Smt. Saroj Vs Mohd. Ishak and Others
Madhya Pradesh High Court · (2003) 1 ACC 251
Motor Vehicles Act, 1988 — Section 173, 2
High Courts20 Nov 2002
Sudhir Jain Vs Govindbhai Patel
Madhya Pradesh High Court · (2003) 1 MPHT 450
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2002
Bhogi Ram and Others Vs Shaitaan Singh Sikarwaar and Others
Madhya Pradesh High Court · (2003) 3 ACC 632
Motor Vehicles Act, 1988 — Section 173
High Courts20 Nov 2002
Ranjan Sharma Vs Rambabu Vaishya and Others
Madhya Pradesh High Court · AIR 2003 MP 186 : (2003) 1 MPLJ 319 : (2003) 1 MPLJ 310
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts19 Nov 2002Dismissed
Roopchand Vs Babulal and Others
Madhya Pradesh High Court · (2003) 2 MPHT 162 : (2003) 2 MPLJ 267
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 80Madhya Pradesh Public Trust Act, 1951 — Section 8