High Courts02 Jan 2003
Martalbai Vs Madanlal and Others
Madhya Pradesh High Court · AIR 2003 MP 279 : (2003) 3 MPHT 202
Specific Relief Act, 1963 — Section 38
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,538 of 2,383
High Courts02 Jan 2003Allowed
Manik Lal and Others Vs Rajaram and Another
Madhya Pradesh High Court · (2003) 3 MPHT 29
Limitation Act, 1963 — Article 65Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110
High Courts02 Jan 2003
S.V. Industries Vs Secretary, Engineering Majdoor Sangh and Another
Madhya Pradesh High Court · (2003) 96 FLR 1018 : (2003) 1 MPHT 478
Industrial Disputes Act, 1947 — Section 25M(5), 33(1), 33C(1)
High Courts02 Jan 2003Dismissed
Sagar Samir Production Vs Bank of India
Madhya Pradesh High Court · (2003) 42 SCL 560
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts02 Jan 2003Dismissed
Shrikrishna Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 1 MPHT 507
Constitution of India, 1950 — Article 226, 227
High Courts02 Jan 2003Allowed
Gramin Vidyut Sahkari Samiti Maryadit Vs Devideen Patel and Another
Madhya Pradesh High Court · (2003) 2 MPHT 58 : (2003) 3 MPLJ 216
Industrial Disputes Act, 1947 — Section 10
High Courts02 Jan 2003Allowed
Dinesh Giri Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 4366 : (2003) 2 MPHT 318 : (2003) 2 MPLJ 539
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 18
High Courts19 Dec 2002Allowed
Maihar Cement Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2003) 1 MPHT 428 : (2003) 3 MPLJ 308
Electricity (Supply) Act, 1948 — Section 44Madhya Pradesh Sudhar Adhiniyam, 2000 — Section 12, 21, 21(3), 41
High Courts19 Dec 2002Dismissed
National Insurance Company Limited Vs Kamla Pd. and Others
Madhya Pradesh High Court · (2004) ACJ 2154 : (2002) ILR (MP) 919 : (2003) 1 MPHT 406
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 166, 168, 170, 173
High Courts19 Dec 2002Allowed
Rajendra Singh Vs Tulsabai and Others
Madhya Pradesh High Court · (2004) ACJ 1898 : (2002) ILR (MP) 926
Motor Vehicles Act, 1988 — Section 147(1), 2(34)
High Courts19 Dec 2002
National Insurance Co. Ltd. Vs Santosh Kumar and Others
Madhya Pradesh High Court · (2003) 3 ACC 226
High Courts19 Dec 2002Allowed
Archana Kumar and Another Vs Bhanu Kumar Jain
Madhya Pradesh High Court · (2003) 3 MPLJ 141
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 96
High Courts17 Dec 2002
Jabalpur Bus Operators Association and Others Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 2003 MP 81 : (2003) 4 JCR 325 : (2003) 1 JLJ 105 : (2003) 1 MPHT 226 : (2003) 1 MPJR 158 : (2003) 1 MPLJ 513
Constitution of India, 1950 — Article 141
High Courts17 Dec 2002Dismissed
Union of India (UOI) Vs Abdul Zarkhan and Kumar Sales Centre and Others
Madhya Pradesh High Court · (2003) 179 CTR 547 : (2003) 260 ITR 358 : (2003) 127 TAXMAN 179
Income Tax Act, 1961 — Section 269SS, 271D, 271E, 276DD
High Courts17 Dec 2002
Union of India (UOI) Vs Smt. Birdibai Garg
Madhya Pradesh High Court · (2003) 179 CTR 545 : (2003) 260 ITR 389 : (2003) 127 TAXMAN 182
Income Tax Act, 1961 — Section 276C
High Courts16 Dec 2002Allowed
Rinka Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (2004) ACJ 1239
Motor Vehicles Act, 1988 — Section 173
High Courts16 Dec 2002
Mangilal Laluji Dhakad Vs Sashikant Shriniwas
Madhya Pradesh High Court · (2003) 2 MPLJ 129
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26(2), 28
High Courts13 Dec 2002Dismissed
Pawan Kumar Vs Hajarilal
Madhya Pradesh High Court · (2003) 2 MPHT 188
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts12 Dec 2002Allowed
Avantibai and Others Vs Hiralal and Others
Madhya Pradesh High Court · (2004) ACJ 1921
High Courts12 Dec 2002
Sandhya and Others Vs Navi Mohammad and Others
Madhya Pradesh High Court · (2004) ACJ 1751
Motor Vehicles Act, 1988 — Section 166(1)