High Courts07 Jan 2003
Surash Kumar Davani Vs Shashikant Agarwal and Others
Madhya Pradesh High Court · (2005) 3 ACC 515
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,537 of 2,383
High Courts07 Jan 2003
Ramji Lal and Others Vs Omkar Lal and Others
Madhya Pradesh High Court · (2004) ACJ 238
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Jan 2003Allowed
Suresh Kumar Davani Vs Shashikant Agrawal and Others
Madhya Pradesh High Court · (2005) 3 ACC 515 : (2005) ACJ 1028
High Courts07 Jan 2003
Smt. Laxmi Devi Dwivedi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) ACJ 106 : (2003) 1 MPHT 544
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts07 Jan 2003Dismissed
Shree Amarlal Kirana Stores Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2004) 170 ELT 525 : (2004) 267 ITR 48 : (2004) 138 TAXMAN 263
Finance Act, 1998 — Section 95
High Courts06 Jan 2003Allowed
Mohmed Iqbal and Others Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (2004) 2 ACC 488 : (2004) ACJ 311
High Courts06 Jan 2003Allowed
Man Industries (India) Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 367
High Courts06 Jan 2003Allowed
Nattha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2222 : (2003) 1 MPJR 366 : (2003) 1 MPLJ 613
Penal Code, 1860 (IPC) — Section 300
High Courts06 Jan 2003Allowed
Basantibai Vs Kailashdas and Others
Madhya Pradesh High Court · (2003) 3 ACC 442 : (2004) ACJ 628
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jan 2003Dismissed
Babita Lilhare Vs Surendra Rana and others
Madhya Pradesh High Court · (2004) 1 MPLJ 27
Madhya Pradesh Panchayat Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts04 Jan 2003
Saadat Mohammad Khan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 2 MPJR 114
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(3)
High Courts03 Jan 2003
Guljari Lal Patel Vs Baldeo Singh and Another
Madhya Pradesh High Court · (2004) 2 MPJR 398
Representation of the People Act, 1951 — Section 86(1)
High Courts03 Jan 2003Allowed
Chandan Singh and Another Vs S.E.W. Construction Co. Ltd. and Others
Madhya Pradesh High Court · (2004) 2 ACC 746 : (2003) ACJ 1382 : (2003) 1 JLJ 246
Penal Code, 1860 (IPC) — Section 304A
High Courts03 Jan 2003Allowed
Smt. Jankibai Verma Vs Akramali and Others
Madhya Pradesh High Court · (2003) 2 MPHT 62
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts03 Jan 2003Allowed
Suresh Dave Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 3141 : (2003) 1 MPHT 439
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Madhya Pradesh Excise Act, 1915 — Section 47A(3), 47D
High Courts03 Jan 2003Allowed
Shantilal (Bum Bum) Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 326
Madhya Pradesh Municipalities Act, 1961 — Section 32B, 32C
High Courts03 Jan 2003Dismissed
Gyantibai Vs Rampyaribai and Others
Madhya Pradesh High Court · (2003) 1 MPHT 352 : (2003) 3 MPLJ 284
Madhya Pradesh Civil Services (Conduct) Rules, 1965 — Rule 22
High Courts02 Jan 2003
Lalta Bai Vs Sanjay Kharvani and Another
Madhya Pradesh High Court · (2005) 2 ACC 870
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 220
High Courts02 Jan 2003Allowed
Heera Lal Bardiya Vs Rent Controlling Authority Jabalpur and Another
Madhya Pradesh High Court · (2004) 2 MPJR 66
High Courts02 Jan 2003Allowed
Durgesh Kumar Yadav Vs Vimal and Others
Madhya Pradesh High Court · (2003) 3 ACC 619 : (2003) ACJ 1374 : (2003) 1 JLJ 335