High Courts25 Jan 2024Allowed
Omprakash Bhoi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0098
Code Of Criminal Procedure, 1973 — Section 439, 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 140 of 2,481
High Courts24 Jan 2024Dismissed
Phool Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0097
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25
High Courts24 Jan 2024Disposed Of
Mohanlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 15Indian Penal Code, 1860 — Section 120B, 420
High Courts23 Jan 2024Allowed
Rajarajendra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts22 Jan 2024Allowed
Rameshchandra Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts22 Jan 2024
Kamlakar Singh Vs Speical Police Establishment
Madhya Pradesh High Court · (2024) 01 MP CK 0093
Code Of Criminal Procedure, 1973 — Section 389(1)Prevention Of Corruption Act, 1988 — Section 7
High Courts22 Jan 2024Disposed Of
Javed Khan And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0092
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2024
Rajendra Kumar Rai Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 323, 506
High Courts22 Jan 2024
Dayaram Pmnani Vs Vijay Anand
Madhya Pradesh High Court · (2024) 01 MP CK 0090
Code Of Criminal Procedure, 1973 — Section 461
High Courts22 Jan 2024
Ranveer Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 420
High Courts22 Jan 2024
Chhole @ Amarnath And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 323
High Courts19 Jan 2024Allowed
Anand Kumar Pyasi (M) Vs M/S Puspa Foods Processing Pvt.Ltd
Madhya Pradesh High Court · (2024) 01 MP CK 0086
Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts19 Jan 2024
Govinda And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 307
High Courts19 Jan 2024
Kalicharan Dwivedi And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0084
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts19 Jan 2024Allowed/Disposed Of
Rajkumar Kewat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 323, 324, 326, 506
High Courts19 Jan 2024Allowed
Ramlakhan Shah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 148, 149, 326
High Courts18 Jan 2024Allowed
Gopalsingh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 323, 376 (2)(n), 376 (3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6, 16, 17
High Courts18 Jan 2024Allowed
Kuldeep Rajput Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 313, 366, 376, 376(2)(n), 506
High Courts18 Jan 2024
Shubham Kusumkar Vs Shashikant Bhati
Madhya Pradesh High Court · (2024) 01 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts18 Jan 2024Disposed Of
Gurucharan Bhatiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 482