High Courts11 Jul 2006Allowed
Gyanchand Jain Vs Sushila Bai Jain and another
Madhya Pradesh High Court · (2007) 1 MPLJ 207
Arbitration Act, 1940 — Section 14, 15, 16, 30
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,361 of 2,383
High Courts11 Jul 2006Allowed
Rameshwar Prasad Vs Govind Rao and Others
Madhya Pradesh High Court · (2007) 2 MPJR 411
Evidence Act, 1872 — Section 76, 77, 79
High Courts10 Jul 2006Dismissed
Kailash Chandra Vishwakarma Vs Smt. Sarojani Mahuley
Madhya Pradesh High Court · (2007) 1 MPJR 222
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts10 Jul 2006Allowed
Devobai and others Vs Jalim Singh and others
Madhya Pradesh High Court · (2007) 1 MPLJ 80
Motor Vehicles Act, 1988 — Section 10, 10(2), 163A, 2(14), 2(16)
High Courts10 Jul 2006
New India Assurance Co. Ltd. Vs Pramila and Others
Madhya Pradesh High Court · (2006) 4 ACC 114 : (2007) ACJ 2840
Motor Vehicles Act, 1988 — Section 170, 173
High Courts06 Jul 2006Allowed
Manju Raghuvanshi Vs Dilip Singh Raghuvanshi
Madhya Pradesh High Court · (2006) 3 MPJR 370 : (2006) 4 MPLJ 302
Hindu Marriage Act, 1955 — Section 13, 24
High Courts06 Jul 2006Dismissed
Sweta Vs Raju Mandloi and Others
Madhya Pradesh High Court · (2007) 1 MPLJ 419 : (2007) 1 MPLJ 1419
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jul 2006
Harishchandra and Another Vs Satendra Singh and Others
Madhya Pradesh High Court · (2006) 4 ACC 737
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 2006Dismissed
Ranno Devi Vs Surendra Kumar and Another
Madhya Pradesh High Court · (2006) 07 MP CK 0081
Employees Compensation Act, 1923 — Section 30, 4A
High Courts06 Jul 2006Allowed
Gwalior Sugar Co. Ltd. Vs State of M.P. and Others Naval Singh Shakkar Sahakari Karkhana Maryadit and Another Vs Principal Secretary, State of M.P. and Others
Madhya Pradesh High Court · AIR 2006 MP 218 : (2006) 3 MPLJ 433 : (2008) 16 VST 591
Central Sales Tax Act, 1956 — Section 6A, 6A(2)Essential Commodities Act, 1955 — Section 3Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 15, 36, 36(1), 36(2), 36(3)
High Courts06 Jul 2006
Manoj Tarwala Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2006) ILR (MP) 980 : (2006) 3 MPJR 325
Banking Regulation Act, 1949 — Section 3, 5, 56Companies Act, 1956 — Section 3, 3(1), 56, 591Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2006Dismissed
Sai Machine Tools Pvt. Ltd. Vs Commr. of C. Ex. and Customs
Madhya Pradesh High Court · (2006) 07 MP CK 0049
Central Excise Rules, 1944 — Rule 173Q, 209ACentral Excises and Salt Act, 1944 — Section 11, 11AB, 11AC, 11C, 35G
High Courts06 Jul 2006
Eicher Motors Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 206 CTR 75 : (2009) 315 ITR 312
Income Tax Act, 1961 — Section 256(1), 43B
High Courts06 Jul 2006Allowed
K. Sunder Raj Vs State of M.P.
Madhya Pradesh High Court · (2006) 07 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts06 Jul 2006Allowed
Commissioner of Income Tax Vs Modi Brother
Madhya Pradesh High Court · (2007) 207 CTR 546 : (2007) 164 TAXMAN 331
Income Tax Act, 1961 — Section 143, 260A, 263
High Courts06 Jul 2006
Eicher Motors Ltd. Vs Commissioner of Income Tax, Indore
Madhya Pradesh High Court · (2006) 157 TAXMAN 501
Income Tax Act, 1961 — Section 256(1), 43B
High Courts06 Jul 2006Allowed
Ku. Sweta Vs Raju Mandloi and Others
Madhya Pradesh High Court · (2007) 1 MPJR 85
Motor Vehicles Act, 1988 — Section 166
High Courts05 Jul 2006
Nalini and Others Vs Mukhtyar Singh and Others
Madhya Pradesh High Court · (2008) ACJ 906
High Courts05 Jul 2006
Ramkishan Pal Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 4 MPLJ 343
Constitution of India, 1950 — Article 226
High Courts05 Jul 2006
Phool Kunwar Bai and Others Vs Sourab Khan and Others
Madhya Pradesh High Court · (2006) 07 MP CK 0042
Motor Vehicles Act, 1988 — Section 173