High Courts24 Jul 2006Allowed
Anil Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 07 MP CK 0087
Penal Code, 1860 (IPC) — Section 302, 367, 377
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,359 of 2,383
High Courts21 Jul 2006Dismissed
Umesh Kumar Gandhi Vs State of M.P. and others
Madhya Pradesh High Court · (2006) ILR (MP) 1636 : (2006) 4 MPLJ 230
Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8Protection of Human Rights Act, 1993 — Section 16
High Courts21 Jul 2006
Raj Enterprises Vs Sul India Limited
Madhya Pradesh High Court · (2008) 2 MPJR 217 : (2006) 3 MPJR 296
COMPANIES ACT, 1956 — Section 457, 483
High Courts21 Jul 2006Dismissed
Virendra Singh Rajpoot and Others Vs New India Insurance Co. Ltd.
Madhya Pradesh High Court · (2006) ILR (MP) 1512
Motor Vehicles Act, 1988 — Section 145, 146, 147, 166, 2
High Courts21 Jul 2006Allowed
Balu Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 253
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 36, 39Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts20 Jul 2006Allowed
Commissioner of Income Tax Vs Malwa Texturising (P) Ltd.
Madhya Pradesh High Court · (2006) 204 CTR 549 : (2007) 292 ITR 488 : (2006) 157 TAXMAN 67 : (2006) 156 TAXMAN 177
Finance (No. 2) Act, 1998 — Section 249(4), 254(2), 89, 90, 90(1)Income Tax Act, 1961 — Section 158BC, 249, 253, 254, 254(1)
High Courts20 Jul 2006Allowed
Malwa Texturising (P) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2007) ILR (MP) 32
Finance (No. 2) Act, 1998 — Section 249(4), 253, 254(2), 87, 88Income Tax Act, 1961 — Section 158BC, 253
High Courts20 Jul 2006Dismissed
Mahesh Joshi Vs Sanat Kumar Jain
Madhya Pradesh High Court · (2006) 4 MPLJ 264
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts20 Jul 2006Dismissed
Krishna Bahadur Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 07 MP CK 0018
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts20 Jul 2006Allowed
Sushil Kumar Jain Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 07 MP CK 0014
Evidence Act, 1872 — Section 155, 157Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts20 Jul 2006Allowed
State of M.P. and Others Vs M/s Sugal and Damani Firms
Madhya Pradesh High Court · (2007) 1 MPJR 101
Arbitration Act, 1940 — Section 20, 39
High Courts19 Jul 2006Dismissed
Jha Industries and Others Vs M.P. Financial Corporation
Madhya Pradesh High Court · AIR 2007 MP 79
COMPANIES ACT, 1956 — Section 16, 17, 22, 25Industries (Development and Regulation) Act, 1951 — Section 3Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 22, 3
High Courts19 Jul 2006
Prem Singh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 4 MPLJ 526
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307, 34, 460
High Courts19 Jul 2006Allowed
Durgashankar Gupta and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 JLJ 402 : (2007) 2 MPLJ 233
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438, 438(1), 438(2)Penal Code, 1860 (IPC) — Section 306, 34, 437, 438, 438(1)
High Courts19 Jul 2006Allowed
Smt. Rama Devi Vs State of M.P.
Madhya Pradesh High Court · (2007) 2 CGLJ 14
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts18 Jul 2006Allowed
Western Coalfields Ltd. and Others Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 2007 MP 75 : (2009) 19 VST 459
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 10, 11, 18A, 4, 7Land Acquisition Act, 1894 — Section 51Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 18A, 4
High Courts18 Jul 2006Dismissed
Ramkishan and others Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 4 MPLJ 366
High Courts18 Jul 2006Allowed
Shubhra Saxena and others Vs Ashok Kumar and another
Madhya Pradesh High Court · (2006) 4 MPLJ 603
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 9 Rule 9
High Courts18 Jul 2006
Pragilal Vs State
Madhya Pradesh High Court · (2007) 1 MPJR 157
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 447
High Courts17 Jul 2006
Biaora Constructions (P) Ltd. Vs >Commissioner of Income Tax, Indore
Madhya Pradesh High Court · (2006) 205 CTR 396
COMPANIES ACT, 1956 — Section 215Income Tax Act, 1961 — Section 215, 260A, 271B, 44AB