COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,360 of 2,383

High Courts17 Jul 2006Allowed

Biaora Constructions (P) Ltd. Vs Commissioner of Income Tax and Another

Madhya Pradesh High Court · (2006) 205 CTR 396(1) : (2006) 287 ITR 112 : (2006) 156 TAXMAN 11

Companies Act, 1956 — Section 215Income Tax Act, 1961 — Section 260A, 271B, 44AB

High Courts17 Jul 2006Dismissed

Kamal Kishore Vs State of M.P.

Madhya Pradesh High Court · (2007) 1 MPLJ 181

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465

High Courts14 Jul 2006Allowed

Durgesh Agarwal Vs M.P. State Electricity Board and others

Madhya Pradesh High Court · (2006) ILR (MP) 1409 : (2006) 4 MPLJ 132

High Courts14 Jul 2006Allowed

Gaji Bai and Others Vs Ratan Lal and Others

Madhya Pradesh High Court · (2006) 07 MP CK 0059

Motor Vehicles Act, 1988 — Section 173

High Courts14 Jul 2006Allowed

Dilip Shivhare Vs M.P.S.E.B. and Others

Madhya Pradesh High Court · (2007) 1 MPJR 290

High Courts13 Jul 2006Dismissed

Shashi Kuchhwaha Vs Municipal Corporation, Satna

Madhya Pradesh High Court · (2006) 4 MPLJ 225

Madhya Pradesh Municipal Corporation Act, 1956 — Section 403(2)(b), 421

High Courts13 Jul 2006Dismissed

Hari Shanker Vs Kali Bai and Others

Madhya Pradesh High Court · (2007) 1 MPLJ 276

Hindu Succession Act, 1956 — Section 8Madhya Pradesh Land Revenue Code, 1959 — Section 164

High Courts13 Jul 2006

State of M.P. and another Vs Jagdish Prasad Yadav and another

Madhya Pradesh High Court · (2006) 4 MPLJ 362

Constitution of India, 1950 — Article 226, 227

High Courts13 Jul 2006Dismissed

Kapoor Saw Manufacturing Co. Vs M.P.S.E.B. and Others

Madhya Pradesh High Court · (2007) 1 MPJR 281

Electricity Act, 1910 — Section 26Electricity Act, 2003 — Section 56, 56(2)

High Courts13 Jul 2006Dismissed

Anuradha Kaushik and Others Vs Varun Ground Water Development Corporation and Others

Madhya Pradesh High Court · (2007) 1 ACC 305 : (2007) ACJ 2877

Motor Vehicles Act, 1988 — Section 173

High Courts12 Jul 2006Allowed

Kashi Bai Vs Sundarlal Vaidh and Others

Madhya Pradesh High Court · AIR 2007 MP 112 : (2006) ILR (MP) 1509 : (2007) 1 MPLJ 359

Civil Procedure Code, 1908 (CPC) — Section 11

High Courts12 Jul 2006Dismissed

Oriental Insurance Co. Ltd. Vs Sheela Bai and Others

Madhya Pradesh High Court · (2006) 07 MP CK 0060

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149

High Courts12 Jul 2006Allowed

Asha Patwa Vs State of M.P. and others

Madhya Pradesh High Court · (2006) 4 MPLJ 162

Advocates Act, 1961 — Section 49

High Courts12 Jul 2006Allowed

Smt. Asha Patwa Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 2007 MP 92 : (2006) ILR (MP) 1253 : (2006) 4 MPLJ 162

Advocates Act, 1961 — Section 49Constitution of India, 1950 — Article 21, 38, 39A

High Courts12 Jul 2006Dismissed

Baijnath Singh and Another Vs State of M.P.

Madhya Pradesh High Court · (2006) 3 JLJ 228

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 201, 302, 34

High Courts12 Jul 2006Dismissed

Mithlesh and Others Vs Brijendra Singh Baghel and Others

Madhya Pradesh High Court · (2007) 1 MPLJ 315

High Courts12 Jul 2006

Bharat Singh and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 4 MPLJ 171

Constitution of India, 1950 — Article 366Criminal Procedure Code, 1973 (CrPC) — Section 438, 465, 5Penal Code, 1860 (IPC) — Section 161, 163, 165, 204

High Courts11 Jul 2006Allowed

Kanti Devi Sikarwar and others Vs Om Prakash and others

Madhya Pradesh High Court · (2006) 4 MPLJ 291

Motor Vehicles Act, 1988 — Section 128, 173

High Courts11 Jul 2006Allowed

Dr. G.P. Dwivedi and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2006) 07 MP CK 0094

Constitution of India, 1950 — Article 320

High Courts11 Jul 2006Dismissed

Commissioner of Income Tax Vs Hope Textiles Ltd.

Madhya Pradesh High Court · (2006) 206 CTR 82 : (2006) 287 ITR 321 : (2007) 159 TAXMAN 287

Income Tax Act, 1961 — Section 140, 143(3), 246, 260AIncome Tax Rules, 1962 — Rule 45