High Courts05 Jul 2006
Pavitra Bai and Others Vs Kanti Lal and Another
Madhya Pradesh High Court · (2006) 3 ACC 427
Employees Compensation Act, 1923 — Section 10, 30
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,362 of 2,383
High Courts05 Jul 2006
Bhuribai and Another Vs Shyam Sunder and Others
Madhya Pradesh High Court · (2006) 07 MP CK 0015
Motor Vehicles Act, 1988 — Section 123, 173
High Courts05 Jul 2006
Madanlal Vs Surjeet Singh and Others
Madhya Pradesh High Court · (2006) 4 ACC 334
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jul 2006
Pavitra Bai and Others Vs Kantilal and Another
Madhya Pradesh High Court · (2007) ACJ 2712
Employees Compensation Act, 1923 — Section 10, 30
High Courts04 Jul 2006Dismissed
State of M.P. and Others Vs M/s Shirram and Sons
Madhya Pradesh High Court · (2006) 3 MPJR 353
Madhya Pradesh Madhyastham Adhikaran (Sanshodhan) Adhiniyam, 2005 — Section 19
High Courts04 Jul 2006Dismissed
Bhagwati Brothers Vs Lalloolal and Another
Madhya Pradesh High Court · (2006) 3 MPJR 200
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts04 Jul 2006Dismissed
Khemchand and Others Vs Baliram and Another
Madhya Pradesh High Court · (2007) 2 MPJR 448
Madhya Pradesh Land Revenue Code, 1959 — Section 117
High Courts04 Jul 2006Dismissed
H.L. Taneja Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2006) 206 CTR 78 : (2008) 300 ITR 384 : (2008) 166 TAXMAN 108
Finance Act, 1998 — Section 87, 88, 89Income Tax Act, 1961 — Section 141(2), 143(1), 143(1A), 220(2)
High Courts04 Jul 2006Dismissed
State of M.P. and another Vs Dharmadevdas and others
Madhya Pradesh High Court · (2006) 4 MPLJ 605
Workmens Compensation Act, 1923 — Section 2(1)(e), 2(1)(f), 30
High Courts04 Jul 2006Allowed
Ratnzan Khan and Another Vs Devendra Kumar and Another
Madhya Pradesh High Court · (2007) 1 MPJR 75
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Waqf Act, 1954 — Section 55
High Courts04 Jul 2006Dismissed
Union of India (UOI) Vs Modella Steels and Alloys Ltd.
Madhya Pradesh High Court · (2006) 07 MP CK 0019
Central Excises and Salt Act, 1944 — Section 35
High Courts30 Jun 2006Dismissed
State of M.P. Vs Dr. U.S. Naoleker
Madhya Pradesh High Court · (2007) 1 MPJR 388
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47, 96
High Courts30 Jun 2006Allowed
Salim and Others Vs Kasam and Others
Madhya Pradesh High Court · (2007) 2 MPJR 376
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(c)
High Courts29 Jun 2006Dismissed
Sughar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) 19 CriminalCC 122 : (2007) 5 RCR(Criminal) 41
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts29 Jun 2006
Krishna Kumar Khandelwal Vs Mangal Prasad and Another
Madhya Pradesh High Court · AIR 2006 MP 227 : (2006) ILR (MP) 973
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 10(1)Suits Valuation Act, 1887 — Section 8
High Courts29 Jun 2006Dismissed
Shriram Gupta Vs Ramji Sharan Gupta and Others
Madhya Pradesh High Court · (2006) 4 MPLJ 193 : (2007) 5 RCR(Criminal) 16
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts29 Jun 2006Dismissed
Sughar Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 4 MPLJ 391
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts29 Jun 2006Allowed
Rambai and Others Vs Mahesh Singh and Others
Madhya Pradesh High Court · (2006) 06 MP CK 0005
Motor Vehicles Act, 1988 — Section 173
High Courts29 Jun 2006Allowed
Narayan Vs Sitaram and Others
Madhya Pradesh High Court · (2007) 1 MPJR 83
Evidence Act, 1872 — Section 40, 41, 42, 43
High Courts28 Jun 2006
Bhawarlal Vs Prahlad Meena and Another
Madhya Pradesh High Court · (2006) 3 ACC 700
Motor Vehicles Act, 1988 — Section 173