High Courts23 Nov 2010
Kinna @ Nurulhuda Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0050
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,167 of 2,383
High Courts23 Nov 2010Dismissed
Vijay Kumar Bajpayee Vs M.P. Urja Vikas Nigam Limited and Another
Madhya Pradesh High Court · (2011) 128 FLR 672 : (2011) 3 LLJ 250 : (2011) 4 MPHT 7 : (2010) 4 MPJR 361 : (2011) 1 MPLJ 410
Constitution of India, 1950 — Article 14Employees Service and Recruitment Rules, 1989 — Rule 2(7)Industrial Disputes Act, 1947 — Section 25(F)
High Courts23 Nov 2010Dismissed
Somat Ahirwar Vs State of Madhya Pradesh State of Madhya Pradesh Vs Sevaram, Munna and Devi Prasad Ahirwar
Madhya Pradesh High Court · (2011) ILR (MP) 535
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts23 Nov 2010Allowed
Halku Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 529
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 2010
Rajesh Kumar Vs Premchand and Another
Madhya Pradesh High Court · (2011) ILR (MP) 1056 : (2011) 2 MPHT 200 : (2011) 2 MPLJ 410
Madhya Pradesh Municipalities Act, 1961 — Section 43, 56, 56(3)Madhya Pradesh Municipality (Election of Vice President) Rules, 1998 — Rule 10, 11, 14Madhya Pradesh Nagar Palika Adhiniyam, 1961 — Section 20, 20(3), 22, 22(1)
High Courts23 Nov 2010Disposed Off
United India Insurance Company Ltd. Vs Ramlal and Others
Madhya Pradesh High Court · (2012) ACJ 1157 : (2011) ILR (MP) 1371
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Income Tax Act, 1961 — Section 194(3), 194(9), 194A, 197(1), 197(9)Income Tax Rules, 1962 — Rule 29C
High Courts23 Nov 2010
Narayanprasad Vs Jagdish and Others
Madhya Pradesh High Court · (2011) ILR (MP) 792 : (2011) 2 MPHT 67 : (2011) 2 MPLJ 116
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1976 — Section 7
High Courts22 Nov 2010
Deepak Construction Co. Ltd. Vs Rambabu and Others
Madhya Pradesh High Court · (2012) ACJ 1196 : (2011) 2 TAC 339
High Courts19 Nov 2010Allowed
Narayan Prasad Dehariya Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 130 FLR 1044
Discipline and Appeal Rules, 1955 — Rule 3
High Courts19 Nov 2010Allowed
Bramha Swaroop Saini Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 796 : (2011) 4 RCR(Criminal) 51
Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972 — Section 3Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1), 6, 6(1)
High Courts19 Nov 2010Dismissed
National Insurance Co. Ltd. Vs Satyanarayan and Others
Madhya Pradesh High Court · (2011) 2 TAC 55
Motor Vehicles Act, 1988 — Section 173(1)
High Courts19 Nov 2010Dismissed
M.S. Razawat and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 2011 MP 100 : (2011) ILR (MP) 424
Boilers (Amendment) Act, 1960 — Section 6Boilers Act, 1923 — Section 10, 11, 12, 13, 14Boilers Regulations, 1950 — Regulation 4
High Courts19 Nov 2010Allowed
Birla Ericsson Optical Limited and Others Vs Rameshwara Jute Mills Co. Limited and Others
Madhya Pradesh High Court · (2012) 171 CompCas 276
Companies Act, 1956 — Section 10F, 397, 398, 399, 402
High Courts19 Nov 2010
Raman Singh Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 259 : (2011) 4 MPHT 444
Evidence Act, 1872 — Section 113A, 32(1)Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts19 Nov 2010Dismissed
Mahesh Vs Smt. Vimla Shrivastavaaged and Others Smt. Vimla Shrivastavaaged and Others Vs Mahesh
Madhya Pradesh High Court · (2010) 11 MP CK 0056
Civil Procedure Code, 1908 (CPC) — Section 96Penal Code, 1860 (IPC) — Section 304A
High Courts19 Nov 2010Allowed
Shashi Raghuvanshi and others Vs Mehboob Khan and others
Madhya Pradesh High Court · (2011) ACJ 2291
Motor Vehicles Act, 1988 — Section 173
High Courts19 Nov 2010
Municipal Corporation Vs Madhu Pasreeja and Others
Madhya Pradesh High Court · (2011) ILR (MP) 859 : (2011) 1 MPLJ 513
Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 2, 2(12), 2(13), 2(14), 2(6)Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 28(4), 3Madhya Pradesh Municipal Corporation Act, 1956 — Section 1(3), 2(1), 433, 58
High Courts18 Nov 2010Allowed
Shankarlal Verma Vs High Court of MP and Another
Madhya Pradesh High Court · (2010) 11 MP CK 0059
Constitution of India, 1950 — Article 226
High Courts18 Nov 2010
Vinod Kumar Dubey and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0052
Penal Code, 1860 (IPC) — Section 411, 460
High Courts18 Nov 2010
Sarman Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0051
Penal Code, 1860 (IPC) — Section 307, 392, 399, 402