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Madhya Pradesh High Court judgments

47,657 judgments · page 1,165 of 2,383

High Courts08 Dec 2010Dismissed

Azizuddin Qureshi Vs State of M.P.

Madhya Pradesh High Court · (2011) ILR (MP) 978 : (2011) 5 MPHT 71

Civil Procedure Code, 1908 (CPC) — Section 100, 9, 96Constitution of India, 1950 — Article 226Treasure Trove Act, 1878 — Section 4, 5
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High Courts03 Dec 2010

Tejnarayan Shukla Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) ILR (MP) 1104 : (2011) 1 JLJ 294 : (2011) 4 MPHT 181 : (2010) 4 MPJR 390

Arms Act, 1959 — Section 25, 27, 3(2)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 173(8), 439
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High Courts30 Nov 2010Allowed

State of M.P. Vs T.D. (Thakur Das) Patel

Madhya Pradesh High Court · (2011) CriLJ 1328 : (2011) ILR (MP) 774 : (2011) 2 MPHT 57

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 20, 7
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High Courts29 Nov 2010Allowed

Rajesh Dubey Vs State of M.P.

Madhya Pradesh High Court · (2011) CriLJ 1325 : (2011) ILR (MP) 1097

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 186, 294, 353, 506Prevention of Corruption Act, 1988 — Section 12, 13, 7
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