High Courts26 Nov 2010
State of M.P. Vs Suresh Singh and others
Madhya Pradesh High Court · (2011) 1 JLJ 355
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,166 of 2,383
High Courts26 Nov 2010Allowed
Rekhabai and Another Vs Basant Kumar Others
Madhya Pradesh High Court · (2011) 4 TAC 586
Motor Vehicles Act, 1988 — Section 173
High Courts25 Nov 2010Allowed
Omprakash Vs Bhimla and Others
Madhya Pradesh High Court · (2011) 4 TAC 328
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 173
High Courts25 Nov 2010Allowed
Inder Singh Vs Ramesh and another
Madhya Pradesh High Court · (2011) ACJ 2539 : (2011) 4 TAC 703
Motor Vehicles Act, 1988 — Section 173
High Courts25 Nov 2010Dismissed
Subhash Kumar Dwivedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 441 : (2011) 4 MPHT 441
Constitution of India, 1950 — Article 226
High Courts25 Nov 2010Allowed
Laxmi Prasad Goutam Vs State of MP and Others
Madhya Pradesh High Court · (2010) 11 MP CK 0030
Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapkon Tatha Anya Karamchariyon Ki Bharti) Niyam, 1979 — Rule 7(1)
High Courts25 Nov 2010Allowed
Basant Kumar Vs Indra Sen and Others
Madhya Pradesh High Court · AIR 2011 MP 74 : (2011) ILR (MP) 479 : (2011) 1 JLJ 270 : (2010) 4 MPJR 328 : (2011) 1 MPLJ 401
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 14(1)(2)
High Courts25 Nov 2010Allowed
Shravan Malviya Vs State of M.P.
Madhya Pradesh High Court · (2011) 2 MPHT 385
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 161, 420Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts25 Nov 2010Dismissed
Govind Prasad Vs Vidhata and Others
Madhya Pradesh High Court · (2011) 2 MPJR 151
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 158, 248
High Courts25 Nov 2010Allowed
Kanhaiyalal Vs Omprakash and Others
Madhya Pradesh High Court · (2011) 4 TAC 313
Motor Vehicles Act, 1988 — Section 173
High Courts25 Nov 2010
Parmanand Soni Vs State of M.P.
Madhya Pradesh High Court · (2011) 1 JLJ 419 : (2011) 1 MPHT 162
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts24 Nov 2010Dismissed
Arun Sehlot and Another Vs M.P. Vidhan Sabha and Others
Madhya Pradesh High Court · AIR 2011 MP 20 : (2011) 3 MPHT 65
Constitution of India, 1950 — Article 105, 19(1), 194, 226
High Courts24 Nov 2010
Vikas Electricals Vs Assistant Provident Fund Commissioner
Madhya Pradesh High Court · (2011) 2 LLJ 466 : (2011) LLR 3
High Courts24 Nov 2010Allowed
Amit Pande Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2011) 1 MPHT 368 : (2011) 2 MPLJ 237
High Courts24 Nov 2010Allowed
Awadh, Mudiya, Ramashray Yadav and Bahadur Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts23 Nov 2010
Bablu Vs State of M.P.
Madhya Pradesh High Court · (2011) 1 MPJR 208
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(1), 53Penal Code, 1860 (IPC) — Section 120B, 223, 242, 294, 376
High Courts23 Nov 2010
Babboo Lai @ Babu Lal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 2 MPHT 184
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8Penal Code, 1860 (IPC) — Section 307
High Courts23 Nov 2010Dismissed
Ramswaroop through L.Rs. Vs Jeetmal through L.Rs.
Madhya Pradesh High Court · (2011) 2 MPHT 211 : (2011) 2 MPLJ 440
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 144, 151, 152
High Courts23 Nov 2010Allowed
Bhagwan Das Swarnakar Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 434
Administrative Tribunals Act, 1985 — Section 19
High Courts23 Nov 2010Allowed
Chhaganlal Bhilala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0054
Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376