High Courts09 Nov 2010
Siddar Khan, Ashraf Khan, Nanhe Khan and Allahkhan Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 1016
Penal Code, 1860 (IPC) — Section 302, 324, 34, 374(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,169 of 2,383
High Courts09 Nov 2010Allowed
Aneeta Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0040
Penal Code, 1860 (IPC) — Section 294, 302, 304, 307, 324
High Courts09 Nov 2010Dismissed
Sukhendra Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 687
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 10, 53(13), 64(2)
High Courts09 Nov 2010Dismissed
Ambika Prasad and Others Vs Ram Shiromani alias Chandrika Prasad Dwivedi and Another
Madhya Pradesh High Court · AIR 2011 MP 18 : (2011) ILR (MP) 154 : (2011) 2 MPHT 488 : (2011) 4 RCR(Civil) 202
Constitution of India, 1950 — Article 17, 227Court Fees Act, 1870 — Section 6, 7
High Courts09 Nov 2010Dismissed
Shri Ram Switch Gear Pvt. Ltd. Vs Ujjain Development Authority and Another
Madhya Pradesh High Court · (2011) ILR (MP) 1152
Constitution of India, 1950 — Article 226
High Courts09 Nov 2010
Bharat Heavy Electricals Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (2011) 268 ELT 362
Central Excise Rules, 2002 — Rule 7(4)Central Excises and Salt Act, 1944 — Section 11A(2)
High Courts09 Nov 2010Allowed
R.K. Mehra Vs The State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 621 : (2011) 2 MPHT 48 : (2011) 3 MPJR 53 : (2011) 2 MPLJ 453
Madhya Pradesh Public Service (Promotion) Rules, 2002 — Rule 14
High Courts08 Nov 2010Allowed
Ashok Anand Vs Commissioner of Income Tax I
Madhya Pradesh High Court · (2011) ILR (MP) 1405
Income Tax Act, 1961 — Section 132, 143(2), 144, 158(B)(C), 260(A)
High Courts08 Nov 2010Dismissed
Suman Singhai Vs Director of Income Tax (Inv)
Madhya Pradesh High Court · (2011) 335 ITR 188 : (2011) 333 ITR 188 : (2011) 2 MPHT 30 : (2011) 2 MPLJ 123
Constitution of India, 1950 — Article 19(1), 226Income Tax Act, 1961 — Section 132, 132(1)(B), 132(A)(3), 132A, 147
High Courts29 Oct 2010Allowed
Waidhan Engineering and Industries Pvt. Ltd. Vs CMD, MPPGCL, (Gen), Executive Director (O and M Generation), Superintending Engineer and Chennai Radha Engineering Works Pvt. Ltd.
Madhya Pradesh High Court · (2010) 10 MP CK 0066
Constitution of India, 1950 — Article 14, 226, 227
High Courts29 Oct 2010Dismissed
Dr. Pooja Mathur Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2011 MP 63 : (2011) ILR (MP) 410
Indian Medical Council Act, 1956 — Section 20, 33, 33IMadhya Pradesh Medical and Dental Post Graduate Course Entrance Examination Rules, 2010 — Rule 1(19)(2), 1(20)(15), 1(20)(16)Madhya Pradesh Medical and Dental Undergraduate Entrance Examination Rules, 2006 — Rule 9(9)
High Courts29 Oct 2010Dismissed
Hind Khadan Mazdoor Federation Vs Coal India Ltd. and Others
Madhya Pradesh High Court · (2011) 130 FLR 125 : (2011) ILR (MP) 147 : (2012) 1 LLJ 95 : (2011) 2 MPHT 393
Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 10, 22Payment of Wages Act, 1936 — Section 15, 17, 9(2)
High Courts29 Oct 2010
Meghji Girdhar (HUF) Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (2011) 239 CTR 411 : (2012) 344 ITR 364
Criminal Procedure Code, 1973 (CrPC) — Section 452Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 255(5)
High Courts28 Oct 2010Dismissed
Smt. Pratibha Mishra Vs Mukesh Mishra
Madhya Pradesh High Court · (2011) ILR (MP) 801
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts27 Oct 2010Dismissed
Sadanand Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 2 MPHT 37 : (2011) 2 MPLJ 198
High Courts27 Oct 2010Allowed
Santosh Yadav Vs Shri Moin Akhtar Moin Akhtar Vs Santosh Yadav
Madhya Pradesh High Court · (2010) 10 MP CK 0062
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151, 96Waqf Act, 1995 — Section 85
High Courts27 Oct 2010Dismissed
Kundikrao Bagre and Another Vs Sou Prathibhabai
Madhya Pradesh High Court · (2010) 10 MP CK 0055
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts27 Oct 2010Allowed
Gudda @ Vijay Patel Vs State of Madhya Pradesh Balram Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 10 MP CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(1), 307, 32
High Courts27 Oct 2010Dismissed
Smt. Kamla Singhaged Vs Smt. Alka Singh, widow of late Jogendra Singh and Others
Madhya Pradesh High Court · (2011) 2 MPJR 84
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 115, 211, 50, 65Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts26 Oct 2010Allowed
Nitin Vs Iffco Tokyo General Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2011) 4 TAC 561
Motor Vehicles Act, 1988 — Section 173