High Courts01 Jul 2024Allowed
DR. Surendra Narayan Gupta Vs Principal Secretary State of M.P. AND ORS.
Madhya Pradesh High Court · (2024) 07 MP CK 0001
Constitution of India — Article 14, 16, 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 112 of 2,481
High Courts27 Jun 2024Dismissed
Ram Baksh Dwivedi @APPELLANT @ Hash State of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 06 MP CK 0049
Constitution of India — Article 226, 309Madhya Pradesh General Provident Fund Rules, 1955 — Rule 14(7), 14(4), 29, 30M.P. Civil Services (Pension) Rules, 1976, — Rule 65, 66Civil Services Pension Rules, 1976 — Rule 64, 65
High Courts27 Jun 2024Allowed
Abhishek Arjariya Vs the State of Madhya Pradesh And Another
Madhya Pradesh High Court · (2024) 06 MP CK 0048
Code of Criminal Procedure, 1973 — Section 313,482Indian Penal Code 1860 — Section 90, 375, 376(2)(n), 506Indian Evidence Act.1872 — Section 114A
High Courts18 Jun 2024Allowed
Ngeshwar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0032
Code of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code 1860 — Section 409
High Courts18 Jun 2024Allowed
Sandeep Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0031
Code of Criminal Procedure, 1973 — Section 437(3), 439Excise Act — Section 34 (1) (a), 34 (2)
High Courts18 Jun 2024Disposed Off
Sambhavi Food Industries Pvt. Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2024) 06 MP CK 0029
High Courts14 Jun 2024Allowed
Rajeev Narayan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0047
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code 1860 — Section 420, 409, 34
High Courts14 Jun 2024Allowed
Hemraj Vanshkar And Others @ APPELLANT @Hash State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0046
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 147, 148, 323, 324, 294, 506, 326
High Courts14 Jun 2024
Sahil Ben @ APPELLANT @Hash State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0045
Code of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act — Section 34 (2)
High Courts14 Jun 2024Disposed Off
Salim Khan Vs State of Madhya Pradesh and Ors.
Madhya Pradesh High Court · (2024) 06 MP CK 0044
High Courts14 Jun 2024Disposed Off
Ashfaq Khan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0043
Code of Criminal Procedure, 1973 — Section 482
High Courts14 Jun 2024Allowed
Sanjay @ Kutriy Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0041
Code of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act — Section 34 (2)
High Courts14 Jun 2024Allowed
Jagdish Adivasi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0040
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 147, 148, 323, 324, 294, 506, 326
High Courts14 Jun 2024
Dalveer Bahadur Shah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0039
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 409, 420, 120B, 34
High Courts14 Jun 2024Allowed
Arti Gupta Sahu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code 1860 — Section 420, 467, 468, 471, 34Madhya Pradesh Ayurvedik Adhiniyam — Section 24
High Courts14 Jun 2024Disposed Off
Balesh Chaurasiya Vs State of Madhya Pradesh and Ors.
Madhya Pradesh High Court · (2024) 06 MP CK 0035
Constitution of India — Article 226
High Courts14 Jun 2024Disposed Off
Damodar Chouhan Vs State of Madhya Pradesh and Ors.
Madhya Pradesh High Court · (2024) 06 MP CK 0034
Constitution of India — Article 226
High Courts14 Jun 2024Disposed Off
Anand Vs The Commissioner and Ors.
Madhya Pradesh High Court · (2024) 06 MP CK 0033
Constitution of India — Article 226, 227Madhya Pradesh Cooperative Societies Act 1960 — Section 58B
High Courts14 Jun 2024Disposed Off
Rohit Sahu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0026
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 419, 420, 467, 468, 471, 120B
High Courts14 Jun 2024Allowed
Bhola Girwal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2024) 06 MP CK 0017
Code Of Criminal Procedure, 1973 — Section 437 (3), 439Indian Penal Code 1860 — Section 306