High Courts19 Apr 2012Partly Allowed
Rajendra Bharti Vs Santosh Kumar Sharma and Others
Madhya Pradesh High Court · (2013) ACJ 1589
Motor Vehicles Act, 1988 — Section 147(1), 163A, 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,081 of 2,383
High Courts19 Apr 2012
Sunderlal Shrivastava Vs National Council for the Teachers Education
Madhya Pradesh High Court · (2012) 4 MPHT 389
National Council for Teacher Education Act, 1993 — Section 13, 13(3), 14, 15, 18
High Courts19 Apr 2012Allowed
Maya Devi (Smt.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1214
Madhya Pradesh Panchayat (Appeal and Revision) Rules, 1995 — Rule 5
High Courts18 Apr 2012
Kantilal Bhuria Vs Sanjay Sarvaria
Madhya Pradesh High Court · (2012) ILR (MP) 2606 : (2012) 3 MPLJ 541
Constitution of India, 1950 — Article 51A(a)Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Insults to National Honour Act, 1971 — Section 2
High Courts18 Apr 2012Allowed
Lml Limited and Others Vs Shri Kailash Narain Rai and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1471
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Apr 2012Dismissed
Rajendra Jain Vs State Bar Council OF M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1196
High Courts18 Apr 2012Dismissed
Rayees Ahmed Vs Iddo Bee
Madhya Pradesh High Court · (2012) 2 RCR(Rent) 404
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 45
High Courts18 Apr 2012Dismissed
Rayees Ahmed Vs Smt. Iddo Bee
Madhya Pradesh High Court · (2012) 4 MPHT 164
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1), 45
High Courts17 Apr 2012Allowed
Durga Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 5 MPHT 367
High Courts17 Apr 2012
Santoshdevi (Smt.) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 3046 : (2012) 2 JLJ 392 : (2012) 3 MPHT 513 : (2012) 3 MPLJ 616
Madhya Pradesh Municipalities Act, 1961 — Section 319
High Courts17 Apr 2012
Narayan Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1376 : (2012) 4 MPHT 333
Penal Code, 1860 (IPC) — Section 302, 304
High Courts16 Apr 2012Dismissed
Manik Rao and Others Vs Ramesh and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1644 : (2013) 1 MPJR 18 : (2012) 2 MPLJ 683
Madhya Pradesh Land Revenue Code, 1959 — Section 190Transfer of Property Act, 1882 — Section 53A
High Courts16 Apr 2012Dismissed
Ramkinkar Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1514 : (2012) 2 MPLJ 690
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts16 Apr 2012
Narendra Singh Umath Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPHT 95
High Courts16 Apr 2012
Pankaj Dixit Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPLJ 444
High Courts13 Apr 2012Dismissed
Chanda Bai (Smt.) Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1469 : (2012) 3 MPHT 262
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts13 Apr 2012
Avadh Shrotriya Vs State of M.P.
Madhya Pradesh High Court · (2012) 04 MP CK 0121
High Courts13 Apr 2012Dismissed
Smt. Namrata Yadav and another Vs Smt. Meera Chidar and another Sanjay Yadav Vs Gopal Jatav and another
Madhya Pradesh High Court · (2012) 04 MP CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 202(1), 202(2), 397, 401Penal Code, 1860 (IPC) — Section 294, 323, 420, 506BScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts13 Apr 2012Dismissed
Tarachand Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2016
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Apr 2012Allowed
Suggamal Chaudhary Vs Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Ltd. and another
Madhya Pradesh High Court · (2012) 04 MP CK 0097
Constitution of India, 1950 — Article 226