High Courts30 Apr 2012Dismissed
Real Mazon India Ltd. (M/s.) Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 3 JLJ 200 : (2013) 1 MPHT 150
Constitution of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,079 of 2,383
High Courts30 Apr 2012Allowed
Sanghi Brothers Vs Methodex System Ltd.
Madhya Pradesh High Court · (2012) 3 MPLJ 546
High Courts30 Apr 2012Allowed
Nagar Palik Nigam, Gwalior Vs Bhagwan Das Gupta
Madhya Pradesh High Court · (2012) 2 JLJ 351 : (2012) 3 MPHT 466
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 96
High Courts30 Apr 2012
Patiram Baghel Vs Kallaram and Others
Madhya Pradesh High Court · (2012) 4 TAC 256
Motor Vehicles Act, 1988 — Section 166, 173
High Courts30 Apr 2012
Manish Gupta Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 3 JLJ 137 : (2012) 5 MPHT 497
Constitution of India, 1950 — Article 14Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 85(1)
High Courts30 Apr 2012Dismissed
Rajesh Kathuria Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPHT 284 : (2012) 4 MPLJ 346
Constitution of India, 1950 — Article 226
High Courts30 Apr 2012
Smita Jain Vs Anil Kumar Jain
Madhya Pradesh High Court · (2012) 4 MPHT 507
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 7, 8
High Courts27 Apr 2012Allowed
Santosh Kumar Vishwakarma Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2481
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 375, 376, 376(2)(f), 511Representation of the People Act, 1951 — Section 3(2)(v)
High Courts27 Apr 2012
Dharmendra Vs Laxminarayan
Madhya Pradesh High Court · (2012) 3 MPLJ 705
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(2), Order 41 Rule 1(3), Order 41 Rule 5(5), Order 43 Rule 1(3)
High Courts27 Apr 2012
Mahankal Footpath Hawkers' Union, Ujjain and Others Vs Municipal Corporation, Ujjain and Others
Madhya Pradesh High Court · (2012) 3 MPHT 192
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(g), 19(6)Madhya Pradesh Municipal Corporation Act, 1956 — Section 322, 322A, 323, 366
High Courts26 Apr 2012Dismissed
Arun Kumar Singhania Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 506 : (2012) 4 MPHT 381
Companies Act, 1956 — Section 193, 195Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 467
High Courts26 Apr 2012
Puran Bunkar Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2219 : (2012) 4 MPHT 376
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 374(2), 376
High Courts26 Apr 2012Dismissed
Virendra Kumar Dwivedi and Another Vs Tirath Prasad and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1286 : (2012) 2 MPLJ 715
Madhya Pradesh Land Revenue Code, 1959 — Section 178
High Courts26 Apr 2012
Sukhdev Vs Government of M.P. and Others
Madhya Pradesh High Court · (2012) 3 MPLJ 552
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 24, 4
High Courts26 Apr 2012Allowed
Ramji Sharma and Others Vs Lalji Sen
Madhya Pradesh High Court · (2012) 3 MPLJ 492
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11(a), 12, 12(1), 45
High Courts26 Apr 2012
Anand Kumar and Another Vs Vijay Kumar and Others
Madhya Pradesh High Court · (2012) ILR (MP) 3090 : (2012) ILR (MP) 2554 : (2012) 3 MPHT 245
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts25 Apr 2012Dismissed
Anurag Soni Vs Rakesh Vishwakarma
Madhya Pradesh High Court · (2012) ILR (MP) 2070
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts25 Apr 2012Allowed
M/s. Maihar Cement Vs Union of India and Others
Madhya Pradesh High Court · AIR 2012 MP 104
Constitution of India, 1950 — Article 14Limitation Act, 1963 — Section 17(1)(c)Railway Claims Tribunal Act, 1987 — Section 17(1)(a)
High Courts25 Apr 2012
Sheela Devi and Others Vs Devraj Patel and Others
Madhya Pradesh High Court · (2012) 4 TAC 329
Motor Vehicles Act, 1988 — Section 166, 173
High Courts25 Apr 2012
Madhu Shrivastava and Others Vs Akram Khan and Others
Madhya Pradesh High Court · (2013) ACJ 1015 : (2012) 4 TAC 336
Motor Vehicles Act, 1988 — Section 166, 173