High Courts24 Apr 2012Dismissed
Raj Kumar Rane Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPHT 240
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,080 of 2,383
High Courts24 Apr 2012
Mahesh Kumar Shrivastava Vs Shri Satya Prakash and Another
Madhya Pradesh High Court · (2013) 1 MPHT 145 : (2012) 2 MPJR 153 : (2012) 4 MPLJ 541
Contempt of Courts Act, 1971 — Section 12, 14
High Courts24 Apr 2012Dismissed
Mohd. Ayub Khan (Since deceased, through L.Rs. ) Vs Ashif Ali and others
Madhya Pradesh High Court · (2012) 5 MPHT 25
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, 96
High Courts24 Apr 2012
Bapu Singh Kushwaha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 04 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 374Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 20(1), 7
High Courts24 Apr 2012Allowed
Ambika Refinery (M/s) Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1221 : (2012) 3 MPJR 190
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 2(r)
High Courts24 Apr 2012Dismissed
CIT Vs Ramesh Singh
Madhya Pradesh High Court · (2012) 04 MP CK 0020
Income Tax Act, 1961 — Section 143(2), 263, 40A(2)(b), 44AB
High Courts23 Apr 2012
Smt. Poonam Meena Vs Smt. Meera Poddar
Madhya Pradesh High Court · (2012) 2 RCR(Rent) 335
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2(e)
High Courts23 Apr 2012
Poonam Meena (Smt.) Vs Smt. Meera Poddar
Madhya Pradesh High Court · (2012) ILR (MP) 1998
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2(e)
High Courts23 Apr 2012
Aslam Gani Patrawala Vs Jasbeer Singh and others
Madhya Pradesh High Court · (2012) 04 MP CK 0067
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 42Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110, 165(7B), 44, 50
High Courts20 Apr 2012Allowed
Vinod Guru and another Vs Parul Soni
Madhya Pradesh High Court · (2012) ILR (MP) 1911
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 96Evidence Act, 1872 — Section 45Limitation Act, 1963 — Article 30, 21, 3, 3(1)
High Courts20 Apr 2012Dismissed
Ashok Kumar Bafna Vs Kewalchand Bafna and two others
Madhya Pradesh High Court · AIR 2012 MP 113
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 17, 227Court Fees Act, 1870 — Section 7
High Courts20 Apr 2012Allowed
National Insurance Co. Ltd. Vs Ramesh Sen and Others
Madhya Pradesh High Court · (2013) ACJ 1171 : (2012) 4 TAC 236
Motor Vehicles Act, 1988 — Section 140, 147, 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts20 Apr 2012Dismissed
Agarwal Chemicals Traders and another Vs Gwalior Rayon Silk Manufacturing (Weaving) Company Ltd. and others
Madhya Pradesh High Court · (2012) 3 MPLJ 560
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Apr 2012
Mohan and Another Vs Rajik Sheikh and Others
Madhya Pradesh High Court · (2013) ACJ 1178
Motor Vehicles Act, 1988 — Section 163A
High Courts20 Apr 2012Dismissed
Agarwal Chemicals Traders and Another Vs The Gwalior Rayon Silk Manufacturing (Weaving) Company Limited and Others
Madhya Pradesh High Court · (2012) 4 MPHT 435
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts19 Apr 2012
Indira Priyadarshini Vs NCTE
Madhya Pradesh High Court · (2012) 4 MPHT 315
National Council for Teacher Education Act, 1993 — Section 13, 13(3), 14, 14(3), 14(3)(b)
High Courts19 Apr 2012
Indira Priyadarshni Vs National Council for Teachers Education
Madhya Pradesh High Court · (2012) 3 MPLJ 522
National Council for Teacher Education Act, 1993 — Section 13, 13(3), 14, 14(3), 14(3)(b)
High Courts19 Apr 2012Dismissed
Rajeshwar Rao Vs Union of India and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1218 : (2013) LabIC 1002 : (2012) 5 MPHT 221 : (2012) 3 MPLJ 490
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2012
Suresh Bathre Vs Aam Janta and Others
Madhya Pradesh High Court · (2012) 4 MPHT 320 : (2012) 2 MPLJ 680
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65, 67, 68Succession Act, 1925 — Section 372, 384, 63
High Courts19 Apr 2012Dismissed
Ajay Jha and Others Vs Late Shri Bisambhar Dayal Agrawal and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1208
Criminal Procedure Code, 1973 (CrPC) — Section 3, 340, 6Penal Code, 1860 (IPC) — Section 193, 195, 195(1)(b), 196, 199Press and Registration of Books Act, 1867 — Section 1(1), 8B, 8B