High Courts03 May 2012
Ambalal, Bherulal, Kamlabai and Sushila Bai Vs State of M.P.
Madhya Pradesh High Court · (2012) 05 MP CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 357, 374Penal Code, 1860 (IPC) — Section 304B, 306, 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,078 of 2,383
High Courts03 May 2012Allowed
Prakashwati (Smt.) and Another Vs Mangal Singh and Another
Madhya Pradesh High Court · (2012) ILR (MP) 2019
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 305, 306
High Courts03 May 2012Allowed
Toran Singh Vs Imrat Singh and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1233 : (2012) 2 MPJR 350
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), 115, 151Madhya Pradesh Land Revenue Code, 1959 — Section 250
High Courts03 May 2012
Nitin @ Ranu Vs State of M.P.
Madhya Pradesh High Court · (2012) 05 MP CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 357, 374(2)Penal Code, 1860 (IPC) — Section 325, 363, 366, 376(1), 376(2)(G)
High Courts03 May 2012Dismissed
Technical Associates Ltd. Vs Assistant Labour Commissioner, Jabalpur and Others
Madhya Pradesh High Court · (2012) 134 FLR 751
Construction Workers Welfare Cess Act, 1996 — Section 3
High Courts02 May 2012Allowed
Mukesh Maheshwari Vs The United Western Bank Ltd. and Others
Madhya Pradesh High Court · (2012) 4 MPHT 310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86
High Courts02 May 2012Allowed
Debabratadey Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1777 : (2012) 3 MPHT 441
Criminal Procedure Code, 1973 (CrPC) — Section 482Wild Life (Protection) Act, 1972 — Section 12, 2, 2(16), 51, 57
High Courts02 May 2012
Mukesh Maheshwari Vs United Western Bank Ltd. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2558 : (2012) 3 MPLJ 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86
High Courts02 May 2012Allowed
Mohanlal Vs State of M.P.
Madhya Pradesh High Court · (2012) 05 MP CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376(1), 506
High Courts02 May 2012Allowed
Smt. Jani Bai and 5 others Vs Ram Krishna and another
Madhya Pradesh High Court · (2012) 05 MP CK 0065
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1(V), 104, 107(2)
High Courts02 May 2012Dismissed
The State of Madhya Pradesh and others Vs Ram Pyare Dubey
Madhya Pradesh High Court · (2012) ILR (MP) 2564 : (2012) 5 MPHT 442
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 17(1), 17(2), 17(4), 28, 4
High Courts02 May 2012Dismissed
Ram Pyare Dubey Vs The State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 05 MP CK 0063
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 17(1), 17(2), 17(4), 28, 4
High Courts01 May 2012
Amit @ Amit Kumar Bairwa Vs State of M.P.
Madhya Pradesh High Court · (2012) 05 MP CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 357, 374Penal Code, 1860 (IPC) — Section 436
High Courts01 May 2012
Shyam Prasad and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1977
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts01 May 2012Allowed
Ramcharan Khati Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 4 MPHT 329
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(i), 8, 8(b)
High Courts01 May 2012
Firoz Naita Vs The State of M.P. and Others
Madhya Pradesh High Court · (2012) 05 MP CK 0047
Arms Act, 1959 — Section 13, 14, 15Penal Code, 1860 (IPC) — Section 147, 149, 307, 336, 337
High Courts01 May 2012Allowed
Smt. Shantibai Vs Abdul Gafar
Madhya Pradesh High Court · (2012) ILR (MP) 2162
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 47Madhya Pradesh Gandi Basti Kshetra (sudhar Tatha Nirmulan) Adhiniyam, 1976 — Section 20Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 20
High Courts01 May 2012
Radhey Shyam Vs Pankaj and Others
Madhya Pradesh High Court · (2012) 4 TAC 38
Motor Vehicles Act, 1988 — Section 173
High Courts01 May 2012Dismissed
Geeta Choudhary and Others Vs Anamika Tiwari and Others
Madhya Pradesh High Court · (2012) 3 MPLJ 485
Succession Act, 1925 — Section 372, 384
High Courts30 Apr 2012
Mittal Fresh Food Pvt. Ltd. Vs State Bank of India and Others
Madhya Pradesh High Court · (2012) 3 BC 379
Banking Regulation Act, 1949 — Section 46