High Courts11 Apr 2012Dismissed
State of M.P. Vs Rubai Singh and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1372
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 306
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Madhya Pradesh High Court judgments
47,657 judgments · page 1,083 of 2,383
High Courts11 Apr 2012Dismissed
Monu Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2012) 04 MP CK 0138
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 43 Rule 1(u), Order 6 Rule 17, 151
High Courts11 Apr 2012Dismissed
Bharat Kumar Vs The State of M.P. and Others
Madhya Pradesh High Court · (2012) 04 MP CK 0125
High Courts11 Apr 2012
Florence Nightingale College of Nursing Vs The State of M.P.
Madhya Pradesh High Court · (2012) 04 MP CK 0123
High Courts11 Apr 2012
Ramdayal Jatav Vs The State of M.P.
Madhya Pradesh High Court · (2012) 04 MP CK 0122
High Courts11 Apr 2012Dismissed
Vijay Singh Vs Sugar Singh
Madhya Pradesh High Court · (2012) 04 MP CK 0111
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 115Motor Vehicles Act, 1988 — Section 165, 166
High Courts11 Apr 2012Allowed
Ramprasad, Sampatbai and Atmaram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 04 MP CK 0108
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts11 Apr 2012Allowed
Super Auto Forge Pvt. Ltd. Vs Protyush Chatterjee and Another
Madhya Pradesh High Court · (2012) 3 BC 717
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Contract Act, 1872 — Section 10, 13, 213, 23, 28
High Courts11 Apr 2012
Angur, Anjeer and Nathulal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 04 MP CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 357, 374Penal Code, 1860 (IPC) — Section 307, 320, 326, 34
High Courts11 Apr 2012
M/s Mohan Agrawal Construction Company Vs Union of India
Madhya Pradesh High Court · (2012) 04 MP CK 0094
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 11(8)
High Courts11 Apr 2012
Jagdish Chandra and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 04 MP CK 0092
Land Acquisition Act, 1894 — Section 17, 17(1), 4, 5A, 6
High Courts11 Apr 2012
Rajesh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 04 MP CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts11 Apr 2012
Man Industries India Ltd. Vs Dy. Labour Commissioner (IR) and Another
Madhya Pradesh High Court · (2012) 04 MP CK 0075
High Courts11 Apr 2012
Ramkesh Yadav Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 4 MPLJ 609
High Courts11 Apr 2012
Om Prakash Jatav Vs State of M.P
Madhya Pradesh High Court · (2012) 04 MP CK 0051
Constitution of India, 1950 — Article 226
High Courts11 Apr 2012Dismissed
Nagar Palika Parishad Mihona and Another Vs Ram Nath and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1282 : (2012) 3 MPHT 360
Madhya Pradesh Municipalities Act, 1961 — Section 319(1)Specific Relief Act, 1963 — Section 38
High Courts11 Apr 2012
Prestige Foods Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2012) ILR (MP) 2591
Income Tax Act, 1961 — Section 80HH, 80I
High Courts10 Apr 2012
Lalla Batham Vs Principal Secretary, Ministry of Forests, Bhopal
Madhya Pradesh High Court · (2012) 04 MP CK 0139
High Courts10 Apr 2012
Smt. Angoori Devi Vs Rajendra Sharma and others
Madhya Pradesh High Court · (2012) 04 MP CK 0112
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3), 151Constitution of India, 1950 — Article 227
High Courts10 Apr 2012Dismissed
Ram Bharose Kamal Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1181 : (2012) 3 MPHT 179