COURT ARCHIVE

Madhya Pradesh High Court judgments, 2023

1,425 judgments · page 67 of 72

High Courts30 Jan 2023Allowed

Sailendra @ Laali Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 01 MP CK 0115

Indian Penal Code, 1860 — Section 363, 366(A), 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164

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High Courts30 Jan 2023Allowed

Rakesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0114

Code Of Criminal Procedure, 1973 — Section 41A, 438M, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts30 Jan 2023Allowed

Monu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0113

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 392Evidence Act, 1872 — Section 27

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High Courts30 Jan 2023Allowed

Kumari Shivani Tomar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0112

Indian Penal Code, 1860 — Section 34, 302, 304(b), 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439

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High Courts30 Jan 2023Allowed

Atul Thapak Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0111

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 341Arms Act, 1959 — Section 25, 27

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High Courts30 Jan 2023Allowed

Parmal Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0110

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37

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High Courts30 Jan 2023Disposed Of

Yashwant @ Ankur Vs Renuka

Madhya Pradesh High Court · (2023) 01 MP CK 0108

Hindu Marriage Act, 1955 — Section 13, 26

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High Courts27 Jan 2023Dismissed

Ram Gopal Gupta Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0116

Code Of Criminal Procedure, 1973 — Section 311, 397, 401Indian Penal Code, 1860 — Section 409, 420, 467, 468, 469, 471

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High Courts27 Jan 2023Allowed

Dev Kaushal Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 01 MP CK 0106

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 328, 342, 376, 506

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High Courts27 Jan 2023Disposed Of

Ram Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0105

Code Of Criminal Procedure, 1973 — Section 482

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High Courts25 Jan 2023Allowed

Amar Tiwari And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0104

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 468, 471, 477(A)

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High Courts25 Jan 2023Disposed Of

Devendra Kumar Tyagi And Others Vs Union Of India And Others

Madhya Pradesh High Court · (2023) 01 MP CK 0103

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High Courts25 Jan 2023

Laxminarayan Soni Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 01 MP CK 0102

Constitution Of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 331, 339(C)

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High Courts25 Jan 2023Disposed Of

Rakesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0101

Code Of Criminal Procedure, 1973 — Section 482

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High Courts25 Jan 2023Allowed

Kailash Ahirwar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0100

Code Of Criminal Procedure, 1973 — Section 438, 439, 482Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471

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High Courts25 Jan 2023

Kiran Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 01 MP CK 0099

Indian Penal Code, 1860 — Section 363

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High Courts25 Jan 2023Dismissed

Ashraf Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0096

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 300, 302, 324, 450

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High Courts24 Jan 2023Partly Allowed/Disposed Of

Adityaraj Singh And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0097

Code Of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 300, 302, 304I, 324Criminal Law Act, 1967 — Section 3

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High Courts24 Jan 2023Allowed

Rohit @ Jagira Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0094

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 324, 327, 329, 506Arms Act, 1959 — Section 25

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High Courts24 Jan 2023Allowed

Roshan Koshre Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0093

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

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