High Courts18 Jan 2023Disposed Of
Indira Rana Vs Competent Authority Land Acquisition And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0070
Constitution Of India, 1950 — Article 226National Highway Act, 1956 — Section 3G(5)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 69 of 72
High Courts17 Jan 2023Allowed
Abhishek Singh Harshana Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0069
Indian Penal Code, 1860 — Section 120B, 447, 465, 468Code Of Criminal Procedure, 1973 — Section 41A, 439
High Courts17 Jan 2023Allowed
Himanshu Tomar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 308, 323
High Courts17 Jan 2023
Subhash Chandra Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120(B)(1), 420
High Courts17 Jan 2023
Sadda Banjara Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts17 Jan 2023Allowed
Abhishek Parashar And Others Vs Neha Parashar And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0065
Hindu Marriage Act, 1955 — Section 9, 13, 13(A), 13(1)(ii), 13(1)(vi), 13(1)(vii), 13(1)(A), 13(1A)(i), 23A, 25, 25(1)
High Courts16 Jan 2023Allowed
Gurudayal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Jan 2023Disposed Of
Kamlesi Devi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Jan 2023Allowed
Ravindra Baghel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts16 Jan 2023Allowed
Mukesh Banjara Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0059
Indian Penal Code, 1860 — Section 376, 450Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Jan 2023Allowed
Rajesh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0058
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)(2), 3(2)(v), 3(2)(w)(i)Code Of Criminal Procedure, 1973 — Section 164, 439, 437(3)Indian Penal Code, 1860 — Section 344, 368, 376, 376(2)(n), 506
High Courts13 Jan 2023Allowed
Suresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts13 Jan 2023Allowed
Yogesh Singhal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420
High Courts13 Jan 2023
Rajendra Agrawal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 409
High Courts13 Jan 2023Disposed Of
Dharmveer Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0047
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 304(2)
High Courts13 Jan 2023Allowed
Himanshu Chopra And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 420
High Courts12 Jan 2023Allowed
Sanjay @ Sanju And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 34, 307, 326, 341, 452
High Courts10 Jan 2023Allowed
Pawan Mishra Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 01 MP CK 0051
Constitution Of India, 1950 — Article 226, 311(2)
High Courts10 Jan 2023Allowed
Jitendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 294, 323, 366, 376, 506
High Courts10 Jan 2023Allowed
Lakshman @ Laxmilal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 01 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 420, 506