COURT ARCHIVE

Madhya Pradesh High Court judgments, 2023

1,425 judgments · page 72 of 72

High Courts02 Jan 2023Allowed

Surendra Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 01 MP CK 0005

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 120B, 420

High Courts02 Jan 2023Allowed

Madhya Pradesh High Court · (2023) 01 MP CK 0004

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

High Courts02 Jan 2023Allowed

Madhya Pradesh High Court · (2023) 01 MP CK 0003

Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2), 4, 4(b), 5

High Courts02 Jan 2023Allowed

Madhya Pradesh High Court · (2023) 01 MP CK 0002

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

High Courts02 Jan 2023Allowed

Madhya Pradesh High Court · (2023) 01 MP CK 0001

Medical Termination Of Pregnancy Act, 1971 — Section 2, 3, 3(2), 4, 5(1)