High Courts14 Dec 2023Allowed
Radheshyam Bagdi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 4 of 72
High Courts14 Dec 2023Allowed
Buddhu Chaudhary And Others Vs Mohan Singh Choudhary And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0059
Limitation Act, 1963 — Section 5
High Courts13 Dec 2023Allowed
Laxminarayan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Dec 2023Allowed
Mohit Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts13 Dec 2023Allowed
Ramprasad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 436
High Courts13 Dec 2023Allowed
Panchu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts13 Dec 2023Allowed
Radheshyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0065
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354, 354DProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts13 Dec 2023Allowed/Disposed Of
Vikram Singh Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0056
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 324, 506(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Dec 2023Allowed
Omprakash @ Om @ Omiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0058
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Evidence Act, 1872 — Section 27, 37
High Courts12 Dec 2023
Sanjay Solanki Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0057
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471(ka)Madhya Pradesh Recognised Examinations Act, 1937 — Section 3(12)(4)Information Technology Act, 2000 — Section 65, 66Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts11 Dec 2023Allowed
Rohit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Dec 2023Allowed
Vikram @ Vikram Kushwah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2)
High Courts11 Dec 2023Allowed
Manohar Charmkar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 436, 437(3)Indian Penal Code, 1860 — Section 34, 306
High Courts11 Dec 2023Allowed
Rohit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Dec 2023Dismissed
Chiranjit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 327, 506
High Courts11 Dec 2023Allowed
Raghuveer Singh @ Ranveer Singh Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49(A)
High Courts11 Dec 2023Dismissed
Singh Sabha Bhagwanganj Sagar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0048
Constitution Of India, 1950 — Article 226Public Trust Act, 1951 — Section 25
High Courts11 Dec 2023Allowed
Halke@Vijay Singh Rawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Dec 2023
Radheshyma Vs New India Insurance Company Limited And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0046
Code Of Civil Procedure, 1908 — Section 115, Order 41 Rule 5Limitation Act, 1963 — Section 5
High Courts11 Dec 2023Allowed
Omprakash Kacher Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 323