High Courts11 Dec 2023Dismissed
Akash Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 5 of 72
High Courts11 Dec 2023Allowed
Ravi Gond Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 326
High Courts08 Dec 2023Allowed
Bhagwandas Banjara Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 41A, 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Dec 2023Allowed
Chaman Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 397(1)Madhya Pradesh State Security Act, 1990 — Section 15
High Courts08 Dec 2023Dismissed
Suresh Bhawasar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 34, 294, 323, 506
High Courts08 Dec 2023
Dharmendra Vs Vishwaroopa And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 408, 408(2)
High Courts08 Dec 2023Allowed
Prakash Chandra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Dec 2023Disposed Of
Vikram Singh Pawar And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0032
Constitution Of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts07 Dec 2023
Rajkumar Upadhe @ Chhotu Maratha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 302
High Courts07 Dec 2023
Vikas And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0030
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 326, 327Arms Act, 1959 — Section 25(1BB)
High Courts07 Dec 2023Dismissed
Lahrya Vs Anuvibhagiyaadhikari And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0028
Constitution Of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 44
High Courts06 Dec 2023Allowed
Mamta Tirole Vs Project Officeer, Thr. Integrated Child And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0039
High Courts06 Dec 2023Allowed/Disposed Of
Satish Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0027
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 302
High Courts06 Dec 2023Allowed
Shakeel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0024
Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Dec 2023Allowed/Disposed Of
Devisingh Malviya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va)
High Courts06 Dec 2023Allowed
Narayansingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Indian Penal Code, 1860 — Section 467, 471
High Courts06 Dec 2023Allowed/Disposed Of
Nilesh @ Nitesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts05 Dec 2023Partly Allowed
Reehan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 357, 374, 428Indian Penal Code, 1860 — Section 366, 376(2)(n),506Freedom Of Religion Act, 2021 — Section 3, 5
High Courts05 Dec 2023Disposed Of
M/S Technosys Security System Private Limited And Others Vs Commissioner, Commercial Taxes, Moti Bungalow Compound, M.G. Road And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0040
Central Goods And Services Tax Act, 2017 — Section 75(4)
High Courts05 Dec 2023
Ajeet Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0020
Constitution Of India, 1950 — Article 227Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 19