High Courts01 Dec 2023Allowed
Manoj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 341, 384, 392Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 7 of 72
High Courts01 Dec 2023
Rakesh Gurjar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 323Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts29 Nov 2023Allowed
Rohit And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0097
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 380, 435, 436, 457
High Courts29 Nov 2023Dismissed
Jyoti Narwariya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts29 Nov 2023Allowed
Lakhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Nov 2023Allowed
Banti Vishwakarma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 376(2), 450, 506
High Courts29 Nov 2023Disposed Of
Vinay Kumar Mishra Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 11 MP CK 0093
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts29 Nov 2023Allowed
Deepak Prajapati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0092
Code Of Criminal Procedure, 1973 — Section 439, 482
High Courts29 Nov 2023Dismissed
Surendra Singh Bhadoriya Vs K.D. Choubey (Kali Das Choubey) And Others
Madhya Pradesh High Court · (2023) 11 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420
High Courts29 Nov 2023Allowed
Megha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0090
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 379, 420, 482, 467, 468
High Courts29 Nov 2023Allowed
Dilip Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts28 Nov 2023Allowed
Ashwin And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts28 Nov 2023Allowed
Krishanpal Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 309, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts28 Nov 2023Allowed
Devesh @ Sardar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0085
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Nov 2023Allowed
Mukesh Kewat Vs Mohd. Sultan Kujda
Madhya Pradesh High Court · (2023) 11 MP CK 0084
Negotiable Instruments Act, 1881 — Section 138
High Courts28 Nov 2023Disposed Of
Satish Kushwaha Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 11 MP CK 0083
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 376, 376(2)(n), 498A
High Courts28 Nov 2023Allowed
Rakesh Kumar Upadhyay Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 11 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 41(1)
High Courts28 Nov 2023
Altaf Uddin @ Shahrukh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 324, 325
High Courts28 Nov 2023
Chhotelal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 323, 325
High Courts28 Nov 2023Allowed
Bahadursingh Bagri And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 323