COURT ARCHIVE

Madhya Pradesh High Court judgments, 2023

1,425 judgments · page 8 of 72

High Courts24 Nov 2023

Brajkishore Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0078

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 336, 354(D)

High Courts24 Nov 2023Allowed

Shivam Lodhi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0077

Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts24 Nov 2023Allowed

Saksham Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0076

Code Of Criminal Procedure, 1973 — Section 301(2), 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307

High Courts24 Nov 2023Allowed

Ramjeet Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0075

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

High Courts24 Nov 2023Allowed

Saurabh Jain Vs Ankit Jain

Madhya Pradesh High Court · (2023) 11 MP CK 0074

Code Of Criminal Procedure, 1973 — Section 482

High Courts23 Nov 2023

Mohar Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0068

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302

High Courts23 Nov 2023Disposed Of

Mohit Vs Shweta

Madhya Pradesh High Court · (2023) 11 MP CK 0067

Code Of Civil Procedure, 1908 — Section 23(2), 151, Order 23 Rule 3, Order 32A Rule 3Family Courts Act, 1984 — Section 9, 13(1), 13B(1), 13B(2)

High Courts23 Nov 2023

Ankit @ Mohit Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 11 MP CK 0066

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 147, 149, 302, 324

High Courts23 Nov 2023

Raju Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0065

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 366AProtection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(1), 6

High Courts23 Nov 2023Allowed

Ajay Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0064

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25

High Courts22 Nov 2023

Sanjay Asole Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0073

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304A, 338

High Courts22 Nov 2023Allowed

Rohit Verma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0072

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Madhya Pradesh Drugs (Control) Act, 1949 — Section 5, 13

High Courts22 Nov 2023Dismissed

State Of Madhya Pradesh Vs Shivcharan Lodhi And Others

Madhya Pradesh High Court · (2023) 11 MP CK 0071

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 34, 201, 302

High Courts22 Nov 2023

Vikki Rajpoot Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0070

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 392

High Courts22 Nov 2023Disposed Of

Manoj Durwar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0069

Code Of Criminal Procedure, 1973 — Section 451, 482

High Courts21 Nov 2023Allowed

Santosh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0058

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)A, 34(2)

High Courts21 Nov 2023

Ramesh Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0057

Code Of Criminal Procedure, 1973 — Section 397Arms Act, 1959 — Section 25(1B)(A)

High Courts21 Nov 2023Allowed

Ramjeewan@ Jeewan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0056

Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

High Courts21 Nov 2023Disposed Of

Madras Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 11 MP CK 0055

Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 9

High Courts21 Nov 2023Dismissed

Deepak Singh Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 11 MP CK 0054

Code Of Criminal Procedure, 1973 — Section 482Code Of Criminal Procedure, 1973 — Section 451, 457Indian Penal Code, 1860 — Section 379, 414