High Courts07 Nov 2023Disposed Of
Bhoora Jatav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 11 MP CK 0017
Constitution Of India, 1950 — Article 226Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 10 of 72
High Courts07 Nov 2023Allowed
Rajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0016
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 341, 392
High Courts07 Nov 2023Allowed
Elkarsingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
High Courts06 Nov 2023Allowed
Ramnivas @ Betu Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 171F, 171G, 186, 332, 353,, 427Madhya Pradesh Local Authorities (Electoral Offences) Act, 1964 — Section 10, 11
High Courts06 Nov 2023Allowed
Lokesh Alias Lokendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 309, 439Indian Penal Code, 1860 — Section 394, 395Evidence Act, 1872 — Section 27
High Courts06 Nov 2023Dismissed
Anwari Bano Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0011
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts06 Nov 2023Allowed
Mohammad Sher Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts06 Nov 2023Allowed
Pradhuman Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 173, 309, 438Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 506
High Courts06 Nov 2023Allowed
Nitin Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts06 Nov 2023Allowed
Bharat Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37
High Courts06 Nov 2023Dismissed
Gaurav @ Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 148, 323, 329
High Courts03 Nov 2023Allowed
Premchand Joshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 467, 468
High Courts03 Nov 2023Allowed
Anil And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 201, 302, 394, 397Arms Act, 1959 — Section 25(A)(B), 27
High Courts03 Nov 2023Allowed
Banshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Nov 2023Allowed/Disposed Of
Jitendra And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 365
High Courts03 Nov 2023Allowed
Bablu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 506
High Courts03 Nov 2023Disposed Of
Anuj Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 451, 457, 482
High Courts03 Nov 2023Disposed Of
Sanjay Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 451, 457, 482
High Courts03 Nov 2023Disposed Of
Yasir Vs District Collector Office Of The Collectorate
Madhya Pradesh High Court · (2023) 11 MP CK 0036
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 12
High Courts02 Nov 2023Allowed
Gopal Adiwasi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0035
Madhya Pradesh Excise Act, 1915 — Section 34, 49(A)Code Of Criminal Procedure, 1973 — Section 41A, 439Constitution Of India, 1950 — Article 226