High Courts30 Oct 2023Allowed
Mangal Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0101
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 37
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 12 of 72
High Courts30 Oct 2023
Pradeep Shivhare Vs Yash Kumar Goyal
Madhya Pradesh High Court · (2023) 10 MP CK 0100
Code Of Criminal Procedure, 1973 — Section 482Code Of Criminal Procedure, 1973 — Section 91, 311
High Courts30 Oct 2023Allowed
Jaideep Singh Parihar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0099
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 302Arms Act, 1959 — Section 25, 27
High Courts30 Oct 2023Allowed/Disposed Of
Pariya Bai Banjara Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0098
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 325, 326, 506
High Courts30 Oct 2023Allowed/Disposed Of
Udham Singh Banjara Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0097
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 325, 326, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Oct 2023Dismissed
Akhil Bhartiya Gondwana Party Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0095
Representation Of The People Act, 1951 — Section 100, 100(1)(d)(i)
High Courts30 Oct 2023Disposed Of
Ram Kumar Yadav Vs Union Of India Secretary Ministry And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0094
Constitution Of India, 1950 — Article 173(a), 226
High Courts27 Oct 2023Allowed
Sangeeta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0135
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 306
High Courts27 Oct 2023Allowed
Wasim Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0134
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 376, 376(2)(n), 450, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6
High Courts26 Oct 2023Allowed/Disposed Of
Raj @ Ghanshyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0133
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 36B, 39, 49(A)
High Courts26 Oct 2023Allowed
Shriram Sharma Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0131
Constitution Of India, 1950 — Article 226
High Courts26 Oct 2023Disposed Of
Pradeep Suri Vs Dhani Loans And Services Limited And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0130
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14
High Courts26 Oct 2023
Sukhdev Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 325
High Courts26 Oct 2023
Vishnu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0128
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 164, 389(1)Indian Penal Code, 1860 — Section 34, 201, 302
High Courts26 Oct 2023Allowed
Sanu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 342, 363, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts26 Oct 2023Allowed/Disposed Of
Mangal Bawri Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0126
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts26 Oct 2023Allowed/Disposed Of
Rama Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0125
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 307, 324, 325, 506
High Courts26 Oct 2023
Dinesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0124
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354
High Courts26 Oct 2023
Radheshyam And Others Vs e State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 10 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 323, 435
High Courts26 Oct 2023Dismissed
Virendra Kumar Gupta Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 10 MP CK 0122
Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991 — Section 2(l)