High Courts22 Dec 2023
Himanshu Yadav And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 389(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2023
1,425 judgments · page 2 of 72
High Courts22 Dec 2023Dismissed
Manoj Malviya Vs Saroj
Madhya Pradesh High Court · (2023) 12 MP CK 0095
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts22 Dec 2023
Jitendra Singh Chouhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120, 420
High Courts22 Dec 2023Dismissed
State Of Madhya Pradesh And Others Vs Vedvrat Sharma And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0093
Madhya Pradhesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005, — Section 2(1)Limitation Act, 1963 — Section 5
High Courts22 Dec 2023Dismissed
Bharat Sharma Vs Rambabu Sahu
Madhya Pradesh High Court · (2023) 12 MP CK 0092
Code Of Criminal Procedure, 1973 — Section 482
High Courts21 Dec 2023Disposed Of
Ramkumari Aadiwasi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0101
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2023Dismissed
Nanhebai Ahirwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0100
Constitution Of India, 1950 — Article 226Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 19Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts21 Dec 2023Dismissed
Rajesh Vs Babulal And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0099
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 10
High Courts21 Dec 2023
Jujaharlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0098
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 326Arms Act, 1959 — Section 25(1B)(B), 27(1)
High Courts21 Dec 2023Dismissed
Ajay Batham Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0097
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (W) (ii), 3 (2)(va)
High Courts20 Dec 2023Allowed
Ajay Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0106
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 354, 354 (A)(1)(i)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 7, 8
High Courts20 Dec 2023
Jayprakash @ Jayku And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0105
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts20 Dec 2023
M/S M.P. Aquatech (Partnership Firm) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0103
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Electricity Act, 2003 — Section 126
High Courts20 Dec 2023
Mastram Kushwaha And Others Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0102
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 324
High Courts19 Dec 2023Allowed
Hemant Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 109, 120B, 201, 379, 392, 411, 413, 414
High Courts19 Dec 2023Allowed
Rajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0090
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Dec 2023Allowed/Disposed Of
Vivek @ Sintu Chaturvedi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts19 Dec 2023Dismissed
State Of Madhya Pradesh Vs Kailash Ahirwar And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts19 Dec 2023Allowed
Subhash @ Banti Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 333, 506(2)
High Courts19 Dec 2023
Kapil Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 420, 467, 468, 471