High Courts23 Apr 2021Dismissed
Mahesh Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 58 of 84
High Courts23 Apr 2021Allowed
Dharmendra @ Tinku Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0080
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 380, 379, 392
High Courts23 Apr 2021Dismissed
Ramu Singh Tomar Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25, 27, 29, 30
High Courts23 Apr 2021Allowed
Jitendra @ Pappu Kushwah Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0078
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts21 Apr 2021Dismissed
Bherulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18(C)
High Courts21 Apr 2021Dismissed
Rakesh S/O Roda Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 373
High Courts21 Apr 2021Dismissed
Radheshna Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act 1961 — Section 3, 4
High Courts14 Apr 2021
Shivani Upadhyay Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Apr 2021Allowed
Bharat Singh Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 389
High Courts12 Apr 2021Disposed Of
Khushi Vs State Of MP
Madhya Pradesh High Court · (2021) 04 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts09 Apr 2021Dismissed
Shrimati Indu Prajapati Vs State Of MP And Anr
Madhya Pradesh High Court · (2021) 04 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 344, 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts09 Apr 2021Disposed Of
Narmada Sikarwar Vs Superintendent Of Police & Ors
Madhya Pradesh High Court · (2021) 04 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 41, 173(1), 482Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 336, 307, 506
High Courts09 Apr 2021Disposed Of
Akhil Yadav Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0042
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 450, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Apr 2021Dismissed
Saurabh Jain Vs State Of MP
Madhya Pradesh High Court · (2021) 04 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 301(2), 439Indian Penal Code, 1860 — Section 34, 294, 420, 467, 468, 471, 506
High Courts09 Apr 2021Allowed
Kalyan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 414Mines And Minerals (Development And Regulation Act, 1957 — Section 4, 21
High Courts09 Apr 2021Allowed
Praveen Kumar @ Chotu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 04 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9, 10
High Courts09 Apr 2021Allowed
Shiv Kumar Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379
High Courts09 Apr 2021Disposed Of
Yashwant Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
High Courts09 Apr 2021Allowed
Dhanraj Meena And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0036
Indian Penal Code, 1860 — Section 34, 186, 294, 353, 379, 414, 506Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Apr 2021Allowed
K.P. Yadav Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 411