COURT ARCHIVE

Madhya Pradesh High Court judgments, 2021

1,663 judgments · page 84 of 84

High Courts04 Jan 2021Disposed Of

Risabh Morya @ Praduman Morya Vs State Of M.P. And Others

Madhya Pradesh High Court · (2021) 01 MP CK 0003

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 341, 354, 506

High Courts04 Jan 2021Allowed

Madhya Pradesh High Court · (2021) 01 MP CK 0002

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 506

High Courts04 Jan 2021Allowed

Madhya Pradesh High Court · (2021) 01 MP CK 0001

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302