High Courts17 Mar 2020Allowed
Manju Sen And Ors. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 92 of 117
High Courts17 Mar 2020Allowed
Madholal Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 353, 395
High Courts17 Mar 2020Allowed
Rais Ahmad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420
High Courts17 Mar 2020Allowed
Hari Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394
High Courts16 Mar 2020Allowed
Naina Gohar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0152
Code Of Criminal Procedure, 1973 — Section 107, 397, 401Indian Penal Code, 1860 — Section 306, 309
High Courts16 Mar 2020Disposed Of
Lalji S/o.Shri Gappulalji Alanse Vs State of M.P. & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0151
High Courts16 Mar 2020Dismissed
Yogendra Rajput Vs Union Of India & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0150
High Courts16 Mar 2020Allowed
Rajendra Chaturvedi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0149
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Mar 2020Allowed
Smt. Manju Parmar Vs Surendra Sharma And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0148
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2020Dismissed
State Of Madhya Pradesh & Others Vs Prabhat Kumar Thapadiya
Madhya Pradesh High Court · (2020) 03 MP CK 0146
Code Of Civil Procedure, 1908 — Section 100Urban Land (Ceiling And Regulation) Act, 1976 — Section 10, 10(1), 10(5), 10(6), 11, 33Urban Land (Ceiling And Regulation) Repeal Act, 1999 — Section 3
High Courts16 Mar 2020Disposed Of
Smt. Shiva Devi And Others Vs Surendra Sharma And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0145
Motor Vehicles Act, 1988 — Section 140, 163A, 168, 173
High Courts16 Mar 2020Allowed
Amarsingh Chouhan S/o Late Bherusingh Chouhan Vs Jawaharlal Nehru Krishi Vishvidyalaya & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0144
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 2(a), 2(p), 3, 42, 76, 79Madhya Pradesh (Work-Charged And Contingency Paid Employees) Pension Rules, 1979 — Rule 2©, 6(2)
High Courts16 Mar 2020Disposed Of
Ajay Singh and others Vs Surendra Sharma And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0143
Motor Vehicles Act, 1988 — Section 163A, 168, 173
High Courts16 Mar 2020Allowed
Smt. Sudha Sital & others. Vs Canara Bank & Others.
Madhya Pradesh High Court · (2020) 03 MP CK 0142
High Courts16 Mar 2020Allowed
State Of M.P. Vs Smt. Geetabai
Madhya Pradesh High Court · (2020) 03 MP CK 0141
Stamp Act, 1899 — Section 2(10)
High Courts16 Mar 2020Disposed Of
Rupesh Kureel Vs Akhilesh Shrivastava
Madhya Pradesh High Court · (2020) 03 MP CK 0140
Code Of Criminal Procedure, 1973 — Section 320(2), 397, 401Negotiable Instruments Act, 1881 — Section 138
High Courts16 Mar 2020
Shri Hariram Vs Govt. Of India Through Ministry Of Defence
Madhya Pradesh High Court · (2020) 03 MP CK 0139
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33Code Of Civil Procedure, 1908 — Section 115
High Courts16 Mar 2020Allowed
Karansingh Vs State Of M.P. & Ors.
Madhya Pradesh High Court · (2020) 03 MP CK 0138
High Courts16 Mar 2020Disposed Off
Vishal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0072
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(v), 14(A)(2)Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376, 376(C), 376(2)(N)
High Courts16 Mar 2020Dismissed
Satish Kumar Khandelwal Vs Rajendra Jain And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0071
Evidence Act, 1872 — Section 91, 93, 114(g)Indian Contract Act, 1872 — Section 2(a), 23Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 3Order 12 Rule 3, Order 18 Rule 4