COURT ARCHIVE

Madhya Pradesh High Court judgments, 2020

2,334 judgments · page 90 of 117

High Courts19 Mar 2020Dismissed

Suresh Prasad Khare Vs State Of M.P. And Others

Madhya Pradesh High Court · (2020) 03 MP CK 0091

Code Of Criminal Procedure, 1973 — Section 156, 168, 169, 177, 178, 170, 190, 439, 482, 491, 561AIndian Penal Code, 1860 — Section 34, 420, 498A

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High Courts19 Mar 2020Dismissed

State Of M.P. And Another Vs Snehal Bidkon Pvt. Ltd.

Madhya Pradesh High Court · (2020) 03 MP CK 0090

Limitation Act, 1963 — Section 5

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High Courts19 Mar 2020Allowed

Specialised Adoption Agency, Kilkari UDAAN Vs Central Adoption Resource Authority & Others

Madhya Pradesh High Court · (2020) 03 MP CK 0089

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 8 Rule 5Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 69, 70, 74, 80

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High Courts19 Mar 2020Dismissed

Shubham Upadhyay Vs State Of Madhya Pradesh & Another

Madhya Pradesh High Court · (2020) 03 MP CK 0088

Code Of Criminal Procedure, 1973 — Section 154(1), 157(1), 161, 164, 482Indian Penal Code, 1860 — Section 376, 376(2)(n), 417, 506

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High Courts19 Mar 2020Dismissed

Praveen Kumar S/O Late Nandlalji Solanki Vs Gowardhan Lohiya S/O Bhagirathji Lohiya And Others

Madhya Pradesh High Court · (2020) 03 MP CK 0087

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High Courts19 Mar 2020Dismissed

Indore Treasure Island Pvt.Ltd. Thr. Tabrej Khan S/O Shri Sartaj Ahmed Khan Vs Aptiz Partnership Firm And Others

Madhya Pradesh High Court · (2020) 03 MP CK 0086

Code Of Criminal Procedure, 1973 — Section 397, 401National Instruments Act, 1881 — Section 138

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High Courts19 Mar 2020Dismissed

Dhanraj And Others Vs State Of M.P.

Madhya Pradesh High Court · (2020) 03 MP CK 0085

Code Of Criminal Procedure, 1973 — Section 397, 227, 228, 401, 482Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts19 Mar 2020Allowed

Sardarsingh S/O Hamir Vs Vimal Kumar S/O Basantilal Jain

Madhya Pradesh High Court · (2020) 03 MP CK 0084

Madhya Pradesh Land Revenue Code, 1959 — Section 32, 107, 107(5), 120, 121Constitution Of India, 1950 — Article 227

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High Courts19 Mar 2020Allowed

Dr. Kunal Kanti Majee Versus The Chancellor, Rani Durgawati Vishvavidyalaya & Others

Madhya Pradesh High Court · (2020) 03 MP CK 0083

Constitution Of India, 1950 — Article 226, 227Madhya Pradesh Vishwavidhyalaya Adhiniyam, 1973 — Section 12(4), 12(4)(a), 15(4), 15(7), 16(5), 49(5)

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High Courts19 Mar 2020Disposed Of

Shriram General Insurance Co. Ltd. Vs Smt. Mamta Bai & Others.

Madhya Pradesh High Court · (2020) 03 MP CK 0082

Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 27

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High Courts19 Mar 2020Allowed/Disposed Of

State Of Madhya Pradesh And Others. Vs Arun Kumar Pandey

Madhya Pradesh High Court · (2020) 03 MP CK 0081

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9, 9(1), 9(23), 9(4), 9(6)(b), 64

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High Courts19 Mar 2020Allowed

South Eastern Coal Fields Limited, Bilaspur & Another Vs Gajanan Wadnerkar

Madhya Pradesh High Court · (2020) 03 MP CK 0080

Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 47, 72, 97Mines Rules, 1955 — Rule 29B(b), 29J(1), 29M

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High Courts18 Mar 2020Dismissed

Ramchandra Vs State Of MP

Madhya Pradesh High Court · (2020) 03 MP CK 0120

Indian Penal Code, 1860 — Section 323, 354, 506II, 509Code Of Criminal Procedure, 1973 — Section 161, 164Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8

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High Courts18 Mar 2020

Ravindra @ Pappu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 03 MP CK 0119

Indian Penal Code, 1860 — Section 304A, 337, 338

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High Courts18 Mar 2020Dismissed

Asha Vishwakarma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 03 MP CK 0118

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8B, 8(c), 9, 10, 21, 22, 37Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Drugs (Control) Act, 1949 — Section 5, 13

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High Courts18 Mar 2020Allowed

Girdharilal Vs State Of MP

Madhya Pradesh High Court · (2020) 03 MP CK 0117

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 325Excise Act, 1944 — Section 34(1)A(2), 49(a)(1)

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High Courts18 Mar 2020Dismissed

Devendra Bhawsar Vs Indore Municipal Corporation

Madhya Pradesh High Court · (2020) 03 MP CK 0116

Food Safety And Standards Act, 2006 — Section 26(1), 26(2)(i), 26(2)(v), 27(1), 38, 42, 42(4), 58, 70

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High Courts18 Mar 2020Dismissed

Sandeep Kumar Parakh Vs Urban And Administration And Development Department

Madhya Pradesh High Court · (2020) 03 MP CK 0115

Madhya Pradesh Land Revenue Code, 1959 — Section 172Land Acquisition Act, 1894 — Section 56

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High Courts18 Mar 2020Dismissed

State Of M.P. & Ors Vs Rajendra Kumar Sharma

Madhya Pradesh High Court · (2020) 03 MP CK 0114

Madhya Pradesh Uchch Nyalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts18 Mar 2020Dismissed

Kamla Bai & Ors Vs Prem Bai & Others

Madhya Pradesh High Court · (2020) 03 MP CK 0113

Code Of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Article 58, 65, 120

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