High Courts26 Mar 2020Dismissed
Ku. Asthha Pande. Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0110
Constitution Of India, 1950 — Article 21Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2), 3(2)(ii), 3(4)(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 89 of 117
High Courts20 Mar 2020Dismissed
Preetam Gidwani Vs Madan Chaurasia And Another
Madhya Pradesh High Court · (2020) 03 MP CK 0109
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a)Evidence Act, 1872 — Section 116
High Courts20 Mar 2020Dismissed
Ram Babu Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0108
Code Of Criminal Procedure, 1973 — Section 161, 164, 228, 397, 401, 482Indian Penal Code, 1860 — Section 34, 114, 148, 149, 294, 302, 307, 323, 447, 450, 506
High Courts20 Mar 2020Disposed Of
Tej Singh Thakur Vs Sumit Thakur And Another
Madhya Pradesh High Court · (2020) 03 MP CK 0121
Evidence Act, 1872 — Section 112Code Of Criminal Procedure, 1973 — Section 125, 397, 401Indian Penal Code, 1860 — Section 302
High Courts20 Mar 2020Dismissed
Jalam Singh Patel & Another Vs State Of MP
Madhya Pradesh High Court · (2020) 03 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 229, 397, 401Indian Penal Code, 1860 — Section 34, 147, 148, 149, 201, 323, 325, 307, 427
High Courts20 Mar 2020Dismissed
Omega Elevators Having Reg. Office Thr. Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0106
Constitution Of India, 1950 — Article 14, 226
High Courts20 Mar 2020Disposed Of
Oriental Insurance Co. Ltd. Vs Smt. Kala Bai & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0105
Motor Vehicle Act,1988 — Section 166Income Tax Act, 1961 — Section 2(28A), 110CC, 194A, 194A(1), 194A(3)(ix), 194A(3)(ixa), 197A(1A),Income Tax Rules, 1961 — Rule 29C
High Courts20 Mar 2020Dismissed
Dwarika Prasad (dead) Vs Ram Swaroop Soni
Madhya Pradesh High Court · (2020) 03 MP CK 0104
Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 12(1)(g), 12(1)(h), 12(1)(m), 12(1)(o), 13(1), 13(6)Code Of Civil Procedure 1908 — Order 6 Rule 17, Order 9 Rule 13, Order 41 Rule 27
High Courts20 Mar 2020Disposed Of
Munni Bai & Others. Vs Smt. Kubra Bee & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0103
Code Of Civil Procedure 1908 — Section 151, Order 7 Rule 10, Order 7 Rule 14, Order 17 Rule 1, Order 17 Rule 12Evidence Act, 1872 — Section 63, 65
High Courts20 Mar 2020
Mohan Gupta Vs State of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0102
Code Of Criminal Procedure, 1973 — Section 311, 397, 401Indian Penal Code, 1860 — Section 120B, 381, 387, 419, 465, 468, 471
High Courts20 Mar 2020
Rajendra Agrawal Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0101
Code Of Criminal Procedure, 1973 — Section 397(1)Negotiable Instrument Act, 1881 — Section 138Limitation Act, 1963 — Section 5
High Courts20 Mar 2020Allowed
Santosh S/o Hemraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0100
Code Of Criminal Procedure, 1973 — Section 161, 174Indian Penal Code, 1860 — Section 148, 149, 302, 324, 449
High Courts20 Mar 2020Allowed
Upendra Chaturvedi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0099
Constitution Of India, 1950 — Article 226
High Courts20 Mar 2020Disposed Of
Dinesh Kumar Sharma Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0098
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2020Allowed
X Minor Through Her Mother Madhu Vs State Of M.P And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0097
Constitution Of India, 1950 — Article 226Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 11, 12Indian Penal Code, 1860 — Section 294, 323, 354A, 363, 366-A, 376(2)(n), 376D
High Courts19 Mar 2020Disposed Of
S.K. Shukla Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0096
Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 164, 482 Indian Penal Code, 1860 — Section 363, 366, 376
High Courts19 Mar 2020Dismissed
Shahrukh Kha And Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 82, 438 Indian Penal Code, 1860 — Section 34, 147, 148, 294, 307, 323, 332, 336, 353, 395, 506
High Courts19 Mar 2020Dismissed
Maansingh & Others Vs Kamal Singh & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0094
Indian Succession Act, 1925 — Section 4, 276Code Of Civil Procedure 1908 — Section 11, Order 7 Rule 11Evidence Act, 1872 — Section 41
High Courts19 Mar 2020Dismissed
Sattar Khan Vs Secretary, Regional Transport Authority & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0093
Motor Vehicles Act, 1988 — Section 62, 68(3)(ca), 71, 72Constitution Of India, 1950 — Article 19(1)(g), 226, 227
High Courts19 Mar 2020Dismissed
Bharat Parashar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0092
Constitution Of India, 1950 — Article 226Guardians And Wards Act, 1890 — Section 7, 10