High Courts16 Dec 2020Dismissed
Kedarnath Sharma And Vs Reetesh And Ors
Madhya Pradesh High Court · (2020) 12 MP CK 0145
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 5 of 117
High Courts16 Dec 2020Dismissed
Rampratap Singh Vs Mahesh Singh Raghuvanshi And Another
Madhya Pradesh High Court · (2020) 12 MP CK 0144
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts16 Dec 2020Dismissed
Rahul Gujar Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0143
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323, 341, 506
High Courts16 Dec 2020Allowed
Hemraj Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0142
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts16 Dec 2020Allowed
Ranbhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0141
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323
High Courts16 Dec 2020Allowed
Brajesh Singh @ Pankaj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0140
Code Of Criminal Procedure, 1973 — Section 173(8), 438, 438(2)Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts16 Dec 2020Allowed
Subhash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0139
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Dec 2020Allowed
Priyanka Pandey And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 336
High Courts16 Dec 2020Allowed
Vijay Baghel Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0137
Code Of Criminal Procedure, 1973 — Section 438SingleMadhya Pradesh Excise Act, 1915 — Section 34(2), 44, 59A
High Courts16 Dec 2020Allowed
Indrabhan Jayaswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Dec 2020Allowed
Manohar Aahuja Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0135
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000 — Section 6
High Courts16 Dec 2020Allowed
Vinod Dehariya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0134
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42
High Courts15 Dec 2020Allowed
Jallu @ Jalor Kuchbandhia Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0133
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts15 Dec 2020Allowed
Anil Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0132
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts15 Dec 2020Allowed
Radha Bai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0131
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 411, 427, 457
High Courts15 Dec 2020Allowed
Ghanshyam Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0130
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts15 Dec 2020Allowed
Kallu Shah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 323, 376 (2)(n), 506
High Courts15 Dec 2020Allowed
Mosin Ali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0128
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 379Motor Vehicles Act, 1988 — Section 130, 177
High Courts15 Dec 2020Allowed
Mahasingh Khandate And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts15 Dec 2020Allowed
Waseem @ Luli Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0126
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25