High Courts22 Dec 2020Allowed
Boby @ Chati Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0185
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 24, 324
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 3 of 117
High Courts21 Dec 2020Allowed
Kamal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0184
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts21 Dec 2020
Rohit Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0183
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 379, 414
High Courts21 Dec 2020Allowed
Amit Choudhari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0182
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 324, 327, 506
High Courts21 Dec 2020Allowed
Ashish Sahu Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0181
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 342, 346
High Courts21 Dec 2020Allowed
Babulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0180
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 506
High Courts21 Dec 2020Allowed
Anirudh Mishra @ Annu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0179
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 326, 506
High Courts21 Dec 2020Allowed
Muniya @ Balbeer Khatik Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0178
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts21 Dec 2020Allowed
Madanlal Valmiki And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0177
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 324, 326, 341, 506
High Courts21 Dec 2020Allowed
Vinod Pandey Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0176
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25, 27
High Courts21 Dec 2020Allowed
Surjeet Kuchbandiya Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0175
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts21 Dec 2020Allowed
Kamlesh Alias Mohan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0174
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 406
High Courts21 Dec 2020Allowed
Deepak Nayan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0173
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 420
High Courts21 Dec 2020Allowed
Siyaram Raghuvanshi Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0172
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 353, 506
High Courts21 Dec 2020Allowed
Raja Yadav @ Ankit Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0171
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 506Arms Act, 1959 — Section 25
High Courts21 Dec 2020Dismissed
Jai Shanker Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0170
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 454, 506
High Courts18 Dec 2020
Urf Rishi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0169
Code Of Criminal Procedure, 1973 — Section 389(1)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts18 Dec 2020
Arjundas Bairag Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0168
Code Of Criminal Procedure, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(ii)(c)
High Courts18 Dec 2020Allowed
Rahul Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 12 MP CK 0167
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 376, 366A, 376C, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts18 Dec 2020Allowed
Sanjeet Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0166
Code Of Criminal Procedure, 1973 — Section 498AIndian Penal Code, 1860 — Section 34