High Courts24 Dec 2020Allowed
Murli Rajak Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0205
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 2 of 117
High Courts24 Dec 2020Dismissed
Shankar Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0204
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 302, 323, 506
High Courts24 Dec 2020Allowed
Yogendra Singh Chandel Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0203
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 188, 353Disaster Management Act, 2005 — Section 51
High Courts24 Dec 2020Allowed
Sabir Khan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 12 MP CK 0202
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(I), 6, 16, 17
High Courts24 Dec 2020Allowed
Santoshiya Saket Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0201
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 201, 306
High Courts24 Dec 2020Allowed
Jivendra Singh Chandel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0200
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts24 Dec 2020Allowed
Chandrashekhar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0199
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 379, 413Mines And Minerals Act, 1957 — Section 4, 21
High Courts24 Dec 2020Disposed Of
Rambhuwan Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0198
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Dec 2020Allowed
Ramnivas Yadav And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0197
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 326
High Courts22 Dec 2020Allowed
Lakhan S/O Man Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0196
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 307, 323, 506
High Courts22 Dec 2020Allowed
Raghvendra Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 12 MP CK 0195
Code Of Criminal Procedure, 1973 — Section 473(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts22 Dec 2020Disposed Of
ST. Alyousius School Panagar Jabalpur And Others Vs Municipal Council Panagar
Madhya Pradesh High Court · (2020) 12 MP CK 0194
Municipalities Act, 1961 — Section 127A(2(c), 167(1)
High Courts22 Dec 2020Allowed
Laxman Sharma And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0193
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41A, 438Indian Penal Code, 1860 — Section 34, 420
High Courts22 Dec 2020Allowed
Dashrath Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0192
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 294, 307Evidence Act, 1872 — Section 27
High Courts22 Dec 2020Allowed
Prakash Chand Nishada Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0191
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 14A, 15(A)(III)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts22 Dec 2020Allowed
Anis Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0190
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 366, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts22 Dec 2020Allowed
Ajay S/O Ram Malse Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0189
Code Of Criminal Procedure, 1973 — Section 437(3), 437(6), 439, 482Madhya Pradesh Excise Act, 1915 — Section 34(1)(A), 34(2)
High Courts22 Dec 2020Disposed Of
Rajkumar @ Jheenu Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0188
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Dec 2020Disposed Of
Palash Kadwe Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0187
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Motor Vehicles Act, 1988 — Section 39, 66, 130(3), 177, 192, 192(1)
High Courts22 Dec 2020Allowed
Rajkumar Ahirwar And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0186
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4