High Courts30 Jul 2018Dismissed
Pratibha Shukla And Another Vs Union Of India And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0285
Constitution of India, 1950 — Section 14, 16, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 21 of 88
High Courts30 Jul 2018Dismissed
Ramadhar & Ors Vs State Of M.P.
Madhya Pradesh High Court · (2018) 07 MP CK 0284
Code Of Criminal Procedure, 1973 — Section 401(3)Indian Penal Code, 1860 — Section 34, 302, 304II, 450
High Courts30 Jul 2018Allowed
Sanjay Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0283
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 361, 363, 366n, 376
High Courts30 Jul 2018Dismissed
Adani Exports Limited, Indore (Now Known As M/S. Adani Enterprises Limited Vs Commissioner Of Commercial Tax, Indore & Another
Madhya Pradesh High Court · (2018) 07 MP CK 0282
Madhya Pradesh Commercial Tax Act, 1994 — Section 17, 28(1), 70(2)(b)Central Sales Tax Act, 1956 — Section 8(5)
High Courts30 Jul 2018Allowed
Gopal Jani Vs Harish & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0281
High Courts30 Jul 2018Disposed Off
Krishna Kuchbandhiya Vs State Of M.P.
Madhya Pradesh High Court · (2018) 07 MP CK 0280
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 392, 394
High Courts30 Jul 2018Dismissed
State Of Madhya Pradesh Vs Jaisingh
Madhya Pradesh High Court · (2018) 07 MP CK 0279
Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 366A, 376(1)
High Courts30 Jul 2018Allowed
Manoj And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0278
Indian Penal Code, 1860 — Section 34, 302, 304B, 498AEvidence Act, 1872 — Section 32, 113B
High Courts30 Jul 2018Dismissed
Ramcharan Vs State Of M.P.
Madhya Pradesh High Court · (2018) 07 MP CK 0277
Madhya Pradesh Panchayat Rajya Evam Gram Swaraj Adhiniyam, 1993 — Section 43, 95(1), 122
High Courts30 Jul 2018Disposed Off
G.S. Developers & Contractors Pvt. Ltd Vs Divya Dev Developers Pvt. Ltd. & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0276
Arbitration and Conciliation Act, 1996 — Section 14, 21, 29A, 29A(4), 32(2)(c), 34Arbitration and Conciliation (Amendment) Act, 2015 — Section 11(8), 12(1), 26, 29A
High Courts30 Jul 2018Dismissed
Shorya Enterprises Through Its Proprietor Piyush Parulkar S/O Laxmikant Parulkar Vs Madhya Pradesh Pollution Control Board & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0275
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 25(5), 33A, 33BAir (Prevention and Control of Pollution) Act, 1981 — Section 21, 31A, 31B
High Courts30 Jul 2018Dismissed
Shriram Transport And Finance Co. Ltd. And Others Vs Abdul Rashid
Madhya Pradesh High Court · (2018) 07 MP CK 0274
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 193, 420, 467, 468, 471Evidence Act, 1872 — Section 114(g)
High Courts30 Jul 2018Dismissed
Dr. Sandeep Vs State Of M.P
Madhya Pradesh High Court · (2018) 07 MP CK 0273
Code Of Criminal Procedure, 1973 — Section 173(2), 216Ayurvigyan Parishad Adhiniyam, 1987 — Section 24Indian Penal Code, 1860 — Section 420
High Courts27 Jul 2018Disposed Off
Rupali Oghaniya & Another Vs State Of M.P. & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0272
Code Of Criminal Procedure, 1973 — Section 144, 151Indian Penal Code, 1860 — Section 141, 143, 503, 506
High Courts27 Jul 2018Allowed
Ashraf Hasan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0271
Indian Penal Code, 1860 — Section 120B, 392, 395Evidence Act, 1872 — Section 27
High Courts27 Jul 2018Dismissed
Rehman Khan & Ors Vs State Of M.P. And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0270
Constitution of India, 1950 — Section 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 190, 200
High Courts27 Jul 2018Disposed Off
Sanny Bhatiya Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0269
Constitution of India, 1950 — Section 19
High Courts27 Jul 2018Disposed Off
Syad Zuber Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0268
Constitution of India, 1950 — Section 19
High Courts27 Jul 2018Dismissed
Commissioner, Customs, Central Excise And Service Tax, Ujjain Vs M/S Uflex Limited
Madhya Pradesh High Court · (2018) 07 MP CK 0267
Cenvat Credit Rules, 2004 — Rule 6, 6(1), 15
High Courts27 Jul 2018Allowed
Kalloo Vs State Of M.P.
Madhya Pradesh High Court · (2018) 07 MP CK 0266
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 363, 366, 376(1)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)