High Courts26 Jul 2018Allowed
Kallu Alias Narendra Vs State Of Mp
Madhya Pradesh High Court · (2018) 07 MP CK 0245
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 376, 383, 384, 506II
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 23 of 88
High Courts26 Jul 2018Dismissed
Govind Prasad S/O Radheshyam Agrawal Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0244
High Courts26 Jul 2018Dismissed
Ramkishan @ Raja Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0243
Evidence Act, 1872 — Section 35Indian Penal Code, 1860 — Section 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 164
High Courts26 Jul 2018Dismissed
Ambikavaran & Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0242
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 148, 149, 302, 307Arms Act, 1959 — Section 25, 27
High Courts25 Jul 2018Dismissed
Dhirendra Singh Vs Cement Corporation Of India Ltd
Madhya Pradesh High Court · (2018) 07 MP CK 0241
Industrial Disputes Act, 1947 — Section 10Madhya Pradesh Industrial Relation Act, 1960 — Section 1, 1(3)
High Courts25 Jul 2018Allowed
Komal Singh Vaniya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0240
Code Of Criminal Procedure, 1973 — Section 197, 319, 397, 401
High Courts25 Jul 2018Allowed
Rajesh BhaVsar Vs State Of Mp & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0239
Madhya PradeshMinor Mineral Rule, 1996 — Rule 53Constitution of India, 1950 — Article 226
High Courts25 Jul 2018Dismissed
Kaushal Dubey Vs Mukesh Rawat & Another
Madhya Pradesh High Court · (2018) 07 MP CK 0238
Code Of Criminal Procedure, 1973 — Section 228, 362, 439(2)Indian Penal Code, 1860 — Section 34, 294, 336, 353, 506
High Courts25 Jul 2018Partly Allowed
Ramchandrara S/O Amichand Vs State Of M.P.
Madhya Pradesh High Court · (2018) 07 MP CK 0237
Indian Penal Code, 1860 — Section 34, 307, 323, 506, 506II
High Courts25 Jul 2018Disposed Off
Sumersingh And Gopal Vs State Of Mp
Madhya Pradesh High Court · (2018) 07 MP CK 0236
Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 — Section 4, 5, 6, 6A, 6B, 9, 10Prevention of Cruelty to Animals Act, 1960 — Section 11(d)Motor Vehicles Act, 1988 — Section 3, 81, 177, 181
High Courts25 Jul 2018Partly Allowed
Kamlendra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0235
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 302, 304IIEvidence Act, 1872 — Section 32
High Courts25 Jul 2018Dismissed
Hemant Khangar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0234
Indian Penal Code, 1860 — Section 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 482Juvenile Justice (Care and Protection of Child) Rules, 2007 — Rule 12(3)
High Courts25 Jul 2018Allowed
Maya Dhurve Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0233
High Courts25 Jul 2018Dismissed
Parasmal Surana (Jain) Vs Raghuveersingh & Another
Madhya Pradesh High Court · (2018) 07 MP CK 0232
Code Of Civil Procedure, 1908 — Order 23 Rule 1, Section 115
High Courts25 Jul 2018Dismissed
Hemant Singh Rana Vs State Of M.P. And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0231
Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Indian Penal Code, 1860 — Section 34, 147, 323, 324, 327, 341, 451, 504, 506B
High Courts25 Jul 2018Dismissed
Oriental Insurance Co. Ltd. Vs Chetan Kumar S/O Madanlal Pawar & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0230
Limitation Act, 1963 — Section 5
High Courts25 Jul 2018Dismissed
Narendra Verma Vs State Of Mp And Another
Madhya Pradesh High Court · (2018) 07 MP CK 0229
Code Of Criminal Procedure, 1973 — Section 161, 319, 378(3), 482Indian Penal Code, 1860 — Section 302, 307Arms Act, 1959 — Section 25, 27
High Courts25 Jul 2018Dismissed
Pradeep Kumar Gubrele Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0228
Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts25 Jul 2018Dismissed
Susheela Shrivastava Vs Chief Engineer, M.P.M.K.V.V. Company Ltd. & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0227
Electricity Act, 2003 — Section 2(15), 39, 44, 126, 135, 152, 154(6)
High Courts25 Jul 2018Dismissed
Nai Dunia And Others Vs State Of M.P. And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0226
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17(1), 17(2)Industrial Disputes Act, 1947 — Section 10, 10(4)