High Courts23 Jul 2018Allowed
Rajesh @ Raju Sharma Vs Divisional Commissioner & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0204
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 25 of 88
High Courts23 Jul 2018Dismissed
Sunil Shukla Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0203
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 166, 201, 202, 217, 220, 223, 225A, 379, 380, 390, 391, 402, 468A, 505, 506Dowry Prohibition Act, 1961 — Section 4
High Courts23 Jul 2018Dismissed
Omprakash Vs Ganesh Prasad & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0202
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Court Fee Act, 1870 — Section 7IV(c)(d)
High Courts23 Jul 2018Allowed
K.S. Gupta Vs Vinay George
Madhya Pradesh High Court · (2018) 07 MP CK 0201
Code Of Criminal Procedure, 1973 — Section 313, 357, 397, 401Negotiable Instrument Act, 1881 — Section 138, 139
High Courts23 Jul 2018Dismissed
Allahrakhi Bai Vs Paraschand
Madhya Pradesh High Court · (2018) 07 MP CK 0200
High Courts23 Jul 2018Dismissed
Ramgyan Singh & Ors Vs Pankaj Singh & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0199
Code of Civil Procedure, 1908 — Section 96, 100
High Courts23 Jul 2018Allowed
Rama Kushwah Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0198
Indian Penal Code, 1860 — Section 323, 498ACode Of Criminal Procedure, 1973 — Section 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts23 Jul 2018Dismissed
Naresh Baghel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0197
Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 397, 401Motor Vehicles Act, 1988 — Section 146, 196
High Courts23 Jul 2018Allowed
Manju Sharma & Others V. State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2018) 07 MP CK 0196
Indian Penal Code, 1860 — Section 34, 323, 420, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Jul 2018Dismissed
Iffco Tokio General Insurance Company Ltd. Vs. Smt. Nannibai & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0195
Motor Vehicles Act, 1988 — Section 7, 14, 173(1)
High Courts23 Jul 2018Dismissed
Bharti Construction Co Vs Public Works Department & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0194
Arbitration and Reconciliation Act, 1996 — Section 9
High Courts23 Jul 2018Dismissed
Raghvendra Singh Sikarwar & Ors Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0193
Madhya PradeshMunicipal Corporation Act, 1956 — Section 293, 294, 294(1), 295, 302, 302(2), 303, 303(1), 301(4), 302(4), 307, 307(5), 308AIndian Penal Code, 1860 — Section 302, 307(2)(a)
High Courts23 Jul 2018Partly Allowed
State Bank Of India Vs Mukesh Kumar
Madhya Pradesh High Court · (2018) 07 MP CK 0192
Industrial Disputes Act, 1947 — Section 2A, 2A(2), 2A(ii), 25B, 25F, 25FF, 25G, 25H, 33AState Bank of India Act, 1955 — Section 35(8)
High Courts23 Jul 2018Allowed
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0191
Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 105
High Courts23 Jul 2018Dismissed
Nand Kishore @ Nandu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0190
Indian Penal Code, 1860 — Section 34, 302, 364Code Of Criminal Procedure, 1973 — Section 374(2)Evidence Act, 1872 — Section 106
High Courts23 Jul 2018Dismissed
Rajesh @ Goche Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0189
Indian Penal Code, 1860 — Section 302, 302(2), 304(1), 307, 354Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts23 Jul 2018Allowed
Kalyan Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0188
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 366, 375, 376, 376(2)(n), 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)12, 3(2)(v)
High Courts21 Jul 2018
Mohar Singh & Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0187
Madhya Pradesh Dakaity Avam Vyapaharan Prabhavit Kshetra Ahdiniyam, 1981 — Section 11, 13Indian Penal Code, 1860 — Section 394Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Jul 2018Dismissed
Vinod Ahirwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0186
High Courts20 Jul 2018Dismissed
ShiVshankar Vs Inderlal & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0185
Code of Civil Procedure, 1908 — Order 41 Rule 27