COURT ARCHIVE

Madhya Pradesh High Court judgments, 2018

1,754 judgments · page 20 of 88

High Courts01 Aug 2018Disposed Off

Swami Pranavanand Homeopathe Medical College And Hospital Vs Union Of India

Madhya Pradesh High Court · (2018) 08 MP CK 0003

Constitution of India, 1950 — Section 226Homeopathy Central Council Act, 1973 — Section 17, 33

High Courts01 Aug 2018Partly Allowed

Rajkumar & Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 3 MPWN 173

Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 374(2)

High Courts01 Aug 2018Partly Allowed

Ramprasad Bediya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 08 MP CK 0001

Indian Penal Code, 1860 — Section 90, 294, 375, 376, 376(2)(n), 506IICode Of Criminal Procedure, 1973 — Section 161, 164

High Courts31 Jul 2018Disposed Off

Gopal Ganwa Vs Mines And Geology Department

Madhya Pradesh High Court · (2018) 07 MP CK 0303

Madhya PradeshMinor Mineral Rules, 1996 — Rule 53Constitution of India, 1950 — Section 226

High Courts31 Jul 2018Allowed

Punit And Others Vs State Of Mp And Another

Madhya Pradesh High Court · (2018) 07 MP CK 0302

Indian Penal Code, 1860 — Section 34, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 12

High Courts31 Jul 2018Dismissed

Munnabai Vs Kamal

Madhya Pradesh High Court · (2018) 07 MP CK 0301

Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 91, 125

High Courts31 Jul 2018

Gram Panchayat Vishramganj Vs Collector Panna

Madhya Pradesh High Court · (2018) 07 MP CK 0300

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 3(c), 4(1), 4(2), 5, 6, 7, 8, 11(2), 16

High Courts31 Jul 2018Dismissed

Halki Bai And Others Vs Hemant Kumar @ Rakesh Kumar And Others

Madhya Pradesh High Court · (2018) 07 MP CK 0299

Madhya Pradesh Land Revenue Code, 1959 — Section 250Limitation Act, 1963 — Section 6, Article 65Code of Civil Procedure, 1908 — Section 11

High Courts31 Jul 2018Dismissed

Guddu @ Chandra Dev Singh Vs State Of M.P.

Madhya Pradesh High Court · (2018) 07 MP CK 0298

Indian Penal Code, 1860 — Section 120(B), 302, 304IICode Of Criminal Procedure, 1973 — Section 374Arms Act, 1959 — Section 25(1)(b)

High Courts31 Jul 2018Allowed

Radheshyam @ Mama Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0296

Indian Penal Code, 1860 — Section 323, 376, 376(2), 450, 506Evidence Act, 1872 — Section 27Arms Act, 1959 — Section 25

High Courts31 Jul 2018Dismissed

Suraj Singh & Anr Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0295

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 157, 161

High Courts31 Jul 2018Dismissed

Ram Ratan Vs Rajkumari

Madhya Pradesh High Court · (2018) 07 MP CK 0294

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 120B, 201, 302, 323Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

High Courts31 Jul 2018Dismissed

State Of M.P. Through Police Station Kent Guna Vs Rajkumari

Madhya Pradesh High Court · (2018) 07 MP CK 0293

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 120B, 201, 302, 323Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

High Courts31 Jul 2018Dismissed

Kamlesh & Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0292

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 3, 6A, 7

High Courts31 Jul 2018Dismissed

Dharmendra Kuishwaha Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0291

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 420, 466, 467, 468, 471

High Courts31 Jul 2018Dismissed

Sahab Khan Vs Ramzan Khan & Ors

Madhya Pradesh High Court · (2018) 07 MP CK 0290

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 34, 109, 323, 365, 384, 452, 467, 468, 506

High Courts31 Jul 2018Allowed

Anju Mishra And Another Vs Arun Mishra

Madhya Pradesh High Court · (2018) 07 MP CK 0289

Code Of Criminal Procedure, 1973 — Section 125, 125(4), 155, 482Indian Penal Code, 1860 — Section 498A

High Courts30 Jul 2018Disposed Off

Praveen Pandey Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2018) 07 MP CK 0288

Advocates Act, 1961 — Section 3, 34

High Courts30 Jul 2018Dismissed

Pacific Exports Vs Union Of India And Others

Madhya Pradesh High Court · (2018) 07 MP CK 0287

Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

High Courts30 Jul 2018

Abbott Healthcare Pvt. Ltd. Vs Vimal Raghuvanshi

Madhya Pradesh High Court · (2018) 07 MP CK 0286

Industrial Disputes Act, 1947 — Section 36, 36(2)