High Courts02 Aug 2018Dismissed
Anup Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 19 of 88
High Courts02 Aug 2018Allowed
Ram Krishn Mishra Vs Ravishankar Mishra And Another
Madhya Pradesh High Court · (2018) 08 MP CK 0022
Limitation Act, 1963 — Section 5Representation of People Act 1951 — Section 29(2), 81Companies Act, 1956 — Section 421(3)
High Courts02 Aug 2018Dismissed
Ramesh Malviya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 414, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Aug 2018Allowed
Mahesh Shrivastava Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0020
High Courts02 Aug 2018Dismissed
Nagar Palika Parishad, Nagda Vs Nigam Karamchari Mahasangh, Ujjain And Others
Madhya Pradesh High Court · (2018) 08 MP CK 0019
Constitution of India, 1950 — Article 226, 227, 309Industrial Dispute Act, 1947 — Section 33(C)(2)
High Courts02 Aug 2018Dismissed
Rajkumar Kushwaha Vs Asha Jain (Choudhary)
Madhya Pradesh High Court · (2018) 08 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 315, 378(4)Negotiable Instrument Act, 1881 — Section 138
High Courts02 Aug 2018Disposed Off
Ajay Garg Vs M/S Reliance Agro Chemicaols A Partnership Firm
Madhya Pradesh High Court · (2018) 08 MP CK 0017
Indian Penal Code, 1860 — Section 294, 323, 376, 450Code Of Criminal Procedure, 1973 — Section 311, 315Negotiable Instrument Act, 1881 — Section 138, 139
High Courts02 Aug 2018Allowed
Pan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0016
Indian Penal Code, 1860 — Section 294, 323, 376, 450
High Courts02 Aug 2018Dismissed
Dr. Sunil Rajan Vs Saubhagya Hospital & Research Centre Pvt. Ltd
Madhya Pradesh High Court · (2018) 08 MP CK 0015
Companies Act, 1956 — Section 433, 433(e), 433(f), 434, 439, 483
High Courts02 Aug 2018Dismissed
Ashok Kumar Gupta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 3 MPWN 67
Code Of Criminal Procedure, 1973 — Section 397, 401Prevention Of Food Adulteration Act, 1954 — Section 2(ia)(m), 2(ia)(m)(a), 2(ia)(m)(b), 2(ia)(xiia), 7(i), 13(2), 16(1)(a)(i), 19(2)
High Courts01 Aug 2018Allowed
Amar Prem Roadways & Anr. Vs Smt. Geetarani Jain
Madhya Pradesh High Court · (2018) 08 MP CK 0013
Madhya Pradesh Accommodation Control Act, 1961 — Section 23(J)(3)
High Courts01 Aug 2018Disposed Off
Sandeep Khare Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420
High Courts01 Aug 2018Dismissed
Alpna Appliances Pvt. Ltd. & Anr. Vs. State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2018) 08 MP CK 0011
Madhya Pradesh Public Premises (Eviction) Act, 1974 — Section 5, 9Constitution of India, 1950 — Section 226
High Courts01 Aug 2018Dismissed
Subhodh Mishra Vs. Vaheed Ali
Madhya Pradesh High Court · (2018) 08 MP CK 0010
Constitution of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 200, 300, 300(1), 482Indian Penal Code, 1860 — Section 71, 114, 406, 420
High Courts01 Aug 2018Dismissed
Vivek Kumar Arya Vs Central Bureau Of Investigation
Madhya Pradesh High Court · (2018) 08 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 419, 420, 431, 467, 468Madhya Pradesh Recognized Examinations Act, 1937 — Section 3D, 4
High Courts01 Aug 2018Disposed Off
Sadashiv Kakadiya Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 08 MP CK 0008
Indian Penal Code, 1860 — Section 34, 296, 324, 506
High Courts01 Aug 2018Dismissed
Balvindar Kaur And Another Vs Harisingh
Madhya Pradesh High Court · (2018) 08 MP CK 0007
Indian Penal Code, 1860 — Section 397, 401Family Courts Act, 1984 — Section 19Code Of Criminal Procedure, 1973 — Section 125
High Courts01 Aug 2018
Moinuddin Vs Nagar Palika Nigam Ratlam & Ors
Madhya Pradesh High Court · (2018) 08 MP CK 0006
High Courts01 Aug 2018Dismissed
State Of Madhya Pradesh Vs Suresh Singh Senger
Madhya Pradesh High Court · (2018) 08 MP CK 0005
Prevention of Corruption Act, 1988 — Section 7, 12, 13(1)(D), 13(2)Indian Penal Code, 1860 — Section 34, 296, 324, 506 1988
High Courts01 Aug 2018Dismissed
Swatantra Kumar Vs M/S Gajra Gears Pvt Ltd
Madhya Pradesh High Court · (2018) 08 MP CK 0004
Companies Act, 2013 — Section 63, 630Code Of Criminal Procedure, 1973 — Section 482Code Of Civil Procedure, 1908 — Order 41 Rule 27