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Madhya Pradesh High Court judgments, 2016

739 judgments · page 2 of 37

High Courts16 Dec 2016Dismissed

Rakesh Yadav Vs State of M.P.

Madhya Pradesh High Court · (2017) 1 MPLJ 631

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 24, Order 41 Rule 25Madhya Pradesh Motor Vehicles Rules, 1994 - Rule 143(4)
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High Courts09 Dec 2016Dismissed

Sukarn Singh Tomar Vs State of M.P.

Madhya Pradesh High Court · (2017) 1 MPWN 124

Criminal Procedure Code, 1973 (CrPC) - Section 193, Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302
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