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Madhya Pradesh High Court judgments, 2016

739 judgments · page 37 of 37

High Courts05 Jan 2016Allowed

Ajay Vs Dhanraj

Madhya Pradesh High Court · (2016) 3 DMC 149

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
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High Courts04 Jan 2016Partly Allowed

Kamal Patel Vs Ram Kishore Dogne

Madhya Pradesh High Court · (2016) 162 AIC 350 : (2016) 4 CivilLJ 313 : (2016) 1 MPLJ 528

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 7 Rule 14(3)Evidence Act, 1872 - Section 45-A, Section 59, Section 62, Section 63, Section 65, Section 65-A, Section 65-B, Section 65-B(2), Section 65-B(4)
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High Courts04 Jan 2016Dismissed

Commissioner of Income Tax-I Vs Satish Shukla

Madhya Pradesh High Court · (2016) 01 MP CK 0007

Income Tax Act, 1961 - Section 10(37), Section 2(14), Section 2(14) (iii), Section 2(14) (iii) (a), Section 2(14)(iii), Section 2(14)(iii)(a), Section 260-A, Section 45, Section 54, Section 54B, Section 80IB
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High Courts04 Jan 2016Disposed off

Mishrilal Vs State of M.P.

Madhya Pradesh High Court · (2016) 1 JabLJ 346

Criminal Procedure Code, 1973 (CrPC) - Section 452, Section 482Madhya Pradesh Excise Act, 1915 - Section 41, Section 46, Section 47
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