High Courts08 Dec 2016Dismissed
Babita Kushwaha Vs Commissioner, KVS
Madhya Pradesh High Court · (2017) 1 JabLJ 276 : (2017) 2 MPLJ 473
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 3 of 37
High Courts08 Dec 2016Dismissed
Smt. Guddi Vs The Prescribed Authority Cum Sub Divisional officer
Madhya Pradesh High Court · (2017) 1 MPLJ 650
High Courts08 Dec 2016Dismissed
Ajay Khemariya Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 JabLJ 225
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 482Penal Code, 1860 (IPC) - Section 294, Section 323, Section 324, Section 34, Section 506B
High Courts08 Dec 2016Disposed Off
Esrar Ahmed Vs Rukmani Bai
Madhya Pradesh High Court · (2017) 1 MPWN 71
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25Madhya Pradesh Gandi Basti Kshetra (sudhar Tatha Nirmulan) Adhiniyam, 1976 - Section 20, Section 21
High Courts08 Dec 2016Dismissed
Matukdhari Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 96
General Clauses Act, 1897 - Section 9Land Acquisition Act, 1894 - Section 11A, Section 4, Section 6
High Courts07 Dec 2016Dismissed
Pramod Kumar Vs Vimladevi
Madhya Pradesh High Court · (2017) 1 MPLJ 512
Registration Act, 1908 - Section 17
High Courts07 Dec 2016Dismissed
Satendra Nath Vishwakarma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 2 MPLJ 104
Madhya Pradesh Industrial Training (Non-Gazetted) Class III, Service Recruitment Rules, 2009 - Rule 8(1)(a)
High Courts07 Dec 2016Dismissed
Smt. Leela Tiwari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 138
Constitution of India, 1950 - Article 226
High Courts07 Dec 2016Dismissed
Sanatan Dharm Kanya Uchattar Madhyamik Vidyalaya Vs Union of India
Madhya Pradesh High Court · (2017) 2 CLR 215 : (2017) 152 FLR 579 : (2017) LabLR 546 : (2017) 1 MPWN 53
Employees State Insurance Act, 1948 - Section 2(9)
High Courts07 Dec 2016Disposed Off
Y.M. Tiwari Vs Man Dahima
Madhya Pradesh High Court · (2017) 1 MPWN 91
Constitution of India, 1950 - Article 226
High Courts07 Dec 2016Allowed
Dan Chand Jain Vs Managing Director, Jila Sahkari Kendriya Bank Maryadit
Madhya Pradesh High Court · (2017) 152 FLR 1086
Payment of Gratuity Act, 1972 - Section 4, Section 7
High Courts07 Dec 2016Dismissed
Anil Kumar Panjawani Vs Inspector
Madhya Pradesh High Court · (2017) 153 FLR 721 : (2017) 1 LLJ 757
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20
High Courts06 Dec 2016Dismissed
Babulal Vs Smt. Premwati
Madhya Pradesh High Court · (2017) 1 JabLJ 213
Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 19, Section 2, Section 20
High Courts06 Dec 2016Dismissed
Nandu Sharma Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 64
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 Dec 2016Dismissed
Lakhimchand Jain Vs Munni Bai Agrawal
Madhya Pradesh High Court · (2017) 1 MPWN 55
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Dec 2016Dismissed
Devendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 59
Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12
High Courts06 Dec 2016Allowed
United India Insurance Co. Ltd. Vs Ravindra Kaur
Madhya Pradesh High Court · (2017) 2 TAC 252
Motor Vehicles Act, 1988 - Section 173
High Courts05 Dec 2016Allowed
Smt. Shobha Y. Ingole Vs Hindustan Petroleum Corporation Limited
Madhya Pradesh High Court · (2017) 2 MPLJ 126
High Courts05 Dec 2016Allowed
Ramsiya Chourasiya Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 81
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 3 of 7
High Courts05 Dec 2016Allowed
Sunil Patel Vs State of M.P.
Madhya Pradesh High Court · (2017) 2 MPLJ 98
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)