High Courts19 Jul 2016Allowed
Smt. Renu Devi Vs Commissioner, Chambal Division, Morena
Madhya Pradesh High Court · (2016) 4 MPLJ 223
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 18 of 37
High Courts19 Jul 2016Dismissed
Adarsh Adivasi Machhchua Vs Joint Registrar, Cooperative Societies
Madhya Pradesh High Court · (2016) 3 MPLJ 476
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 80-A, 9
High Courts19 Jul 2016Dismissed
M/s. Supreme Transport Vs State of M.P
Madhya Pradesh High Court · (2016) 3 MPLJ 400
High Courts18 Jul 2016Dismissed
Sachin Gupta Vs The Municipal Corporation Gwalior
Madhya Pradesh High Court · (2016) 3 MPLJ 622
High Courts18 Jul 2016Dismissed
Afroz Jahan Vs Bilquees Jahan
Madhya Pradesh High Court · (2017) 169 AIC 525 : (2016) 4 MPLJ 232
Succession Act, 1925 — Section 372
High Courts18 Jul 2016Partly Allowed
Jagrit Adivasi Dalit Sangathan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 3 MPLJ 692
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 23
High Courts16 Jul 2016Allowed
Roshini Jain Vs Additional Commissioner
Madhya Pradesh High Court · (2016) 3 JabLJ 54 : (2016) 4 MPLJ 74
High Courts15 Jul 2016Disposed Off
Pratap Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 3 JabLJ 79
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 193, Section 319, Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323, Section 447
High Courts15 Jul 2016Dismissed
Ms. Prakash Granite Industries Vs Punjab National Bank
Madhya Pradesh High Court · (2016) ACD 1097 : (2017) 169 AIC 520 : (2016) AIR(MP) 163 : (2017) 1 DRTC 662 : (2016) 3 JabLJ 112 : (2016) 4 MPLJ 89
Constitution of India, 1950 — Article 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts14 Jul 2016Allowed
The State of Madhya Pradesh Vs Veerendra
Madhya Pradesh High Court · (2017) 1 Crimes 219
Criminal Procedure Code, 1973 (CrPC) - Section 217, Section 366Penal Code, 1860 (IPC) - Section 302, Section 376(2)(i), Section 376A
High Courts14 Jul 2016Dismissed
Ashok Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) LIC 3702
Constitution of India, 1950 — Article 226, 309Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 9(1)(2)
High Courts13 Jul 2016Allowed
Mittal Institute of Technology Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPLJ 40
Constitution of India, 1950 - Article 226Rajiv Gandhi Technical University Act, 1998 - Section 26(xxv)
High Courts13 Jul 2016Disposed Off
Shafiq Khan and Another - Appellants @HASH Munnalal and Others
Madhya Pradesh High Court · (2017) 1 ACC 535 : (2016) 4 TAC 513
Motor Vehicles Act, 1988 - Section 123(2), Section 147, Section 166, Section 173
High Courts13 Jul 2016Dismissed
Municipal Council, Guna Vs Krishna Pal
Madhya Pradesh High Court · (2017) 152 FLR 714 : (2017) LabLR 106 : (2016) 4 MPLJ 237
Industrial Disputes Act, 1947 — Section 2 A
High Courts12 Jul 2016Dismissed
Dr. P.S. Thakur Vs State of M.P.
Madhya Pradesh High Court · (2016) 3 MPLJ 392
High Courts12 Jul 2016Allowed
Jagdish Prasad Tiwari - Petitioner @HASH State of M.P. and Others
Madhya Pradesh High Court · (2016) 3 JabLJ 184 : (2016) 4 MPLJ 386
High Courts11 Jul 2016Disposed Off
Central Bank of India Vs Dinesh Kumar Kahar
Madhya Pradesh High Court · (2017) 1 CLR 866 : (2017) 152 FLR 200 : (2016) LabLR 1242 : (2016) LIC 3598 : (2016) 4 MPLJ 172
Industrial Disputes Act, 1947 — Section 17B
High Courts08 Jul 2016Allowed
Dr. Ram Niwas Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 3 MPLJ 530
Constitution of India, 1950 — Article 14, 226
High Courts08 Jul 2016Disposed Off
Ravindra Kumar Dubey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 Crimes 638 : (2017) 1 RCRCriminal 568
Madhya Pradesh Special Police Establishment Act, 1947 - Section 3Prevention of Corruption Act, 1988 - Section 2(c)