High Courts03 Aug 2016Allowed
Smt. Rajkumari Singh (Raj Singh) Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 151 FLR 1062
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 16 of 37
High Courts02 Aug 2016Disposed Off
Savita Bai Vs Aslam
Madhya Pradesh High Court · (2017) AAC 591
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts02 Aug 2016Dismissed
Ashish Mittal Vs Bank of Baroda
Madhya Pradesh High Court · (2016) 4 MPLJ 239
Transfer of Property Act, 1882 — Section 65A
High Courts02 Aug 2016Partly Allowed
State of Madhya Pradesh Vs Anil
Madhya Pradesh High Court · (2017) CriLJ 17
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 157Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 300
High Courts02 Aug 2016Dismissed
Sandeep Mishra Vs Abhishek Goyal, S/o Premchand Goyal
Madhya Pradesh High Court · (2017) 1 MPLJ 141
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Aug 2016Disposed Off
Ravipal Singh Vs State of M.P.
Madhya Pradesh High Court · (2016) 3 JabLJ 207
Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 498A
High Courts01 Aug 2016Disposed Off
Kaushlendra Kumar Singh Vs Devendra Kumar Mishra
Madhya Pradesh High Court · (2017) 169 AIC 602
Criminal Procedure Code, 1973 (CrPC) - Section 145(1), Section 146
High Courts01 Aug 2016Partly Allowed
Union of India Vs Pramod Kumar Agrawal
Madhya Pradesh High Court · (2016) 4 MPLJ 218
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts01 Aug 2016Allowed
Dr. Sant Kumar Khare Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 4 MPLJ 606
Constitution of India, 1950 - Article 226Madhya Pradesh Civil Services (Pension) Rules, 1976 - Rule 42
High Courts29 Jul 2016Allowed
Trimurti Charitable Public Trust Vs Munikumar Rajdan
Madhya Pradesh High Court · (2016) 4 MPLJ 234
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Madhya Pradesh Public Trust Act, 1951 — Section 8(2)
High Courts29 Jul 2016Dismissed
Dr. Shantilal Vs Modiram
Madhya Pradesh High Court · (2016) 166 AIC 668
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 27 (b)
High Courts29 Jul 2016Dismissed
Sheel Kumari - Appellant @HASH Asharam
Madhya Pradesh High Court · (2016) 3 JabLJ 195 : (2016) 4 MPLJ 421
Hindu Marriage Act, 1955 - Section 13(1)(i-a), Section 13(1)(i-b)
High Courts28 Jul 2016Dismissed
Manoj Shrivastava Vs High Court of M.P.
Madhya Pradesh High Court · (2017) 2 MPLJ 179
High Courts28 Jul 2016Dismissed
State of M.P. Vs M/s Associated Computers Service
Madhya Pradesh High Court · (2016) 4 MPLJ 174
Arbitration and Conciliation Act, 1996 — Section 32(2)(c), 34(3)
High Courts28 Jul 2016Allowed
Manoharlal - Petitioner @HASH State of M.P. and Others /State
Madhya Pradesh High Court · (2016) 4 MPLJ 408
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Allowed
Rajkumar Chug - Appellant @HASH Dheerendra Chug and Others
Madhya Pradesh High Court · (2016) 3 JabLJ 384 : (2016) 4 MPLJ 286 : (2017) 1 RCRRent 52
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(o), Section 12(11)
High Courts28 Jul 2016Allowed
Sunil Jain Vs State of M.P.
Madhya Pradesh High Court · (2016) 151 FLR 681 : (2016) 3 MPLJ 528
Constitution of India, 1950 — Article 226
High Courts28 Jul 2016Disposed Off
State of Madhya Pradesh Vs Khunna @ Girish Kumar
Madhya Pradesh High Court · (2016) 3 JabLJ 14
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34, Section 393
High Courts28 Jul 2016Disposed Off
Sudesh Kilewala Vs The New India Insurance Co. Ltd.
Madhya Pradesh High Court · (2016) 3 MPLJ 658
Constitution of India, 1950 — Article 226General Insurance (Employees) Pension Scheme, 1995 — Rule 18
High Courts27 Jul 2016Dismissed
State of Madhya Pradesh Vs Lakhan Singh
Madhya Pradesh High Court · (2017) 152 FLR 715
Constitution of India, 1950 - Article 226