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Madhya Pradesh High Court judgments, 2016

739 judgments · page 17 of 37

High Courts27 Jul 2016Dismissed

Water Resources Department Engineer Vs Manharan

Madhya Pradesh High Court · (2016) 151 FLR 1064 : (2016) 3 JabLJ 73 : (2016) LabLR 1244 : (2016) LIC 4522 : (2016) 3 LLN 425 : (2016) 4 MPLJ 63

Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 25-B, 25-F
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High Courts26 Jul 2016Allowed

Chandmal Vs Labhchand

Madhya Pradesh High Court · (2016) 168 AIC 527 : (2016) 3 MPLJ 718 : (2017) 1 RCRCivil 65

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 64Registration Act, 1908 — Section 49
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High Courts25 Jul 2016Allowed

Preety Vs Arun Kumar

Madhya Pradesh High Court · (2017) 169 AIC 527 : (2016) 3 JabLJ 106 : (2016) 4 MPLJ 79

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13B
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High Courts22 Jul 2016Dismissed

Narendra Kumawat Vs Ranjeet

Madhya Pradesh High Court · (2017) ACD 132 : (2016) 167 AIC 462 : (2017) 2 AICLR 171 : (2017) 2 BC 513 : (2016) 4 MPLJ 30 : (2017) 1 RCRCivil 520 : (2017) 1 RCRCriminal 365

Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts20 Jul 2016Dismissed

Bhupendra Singh Rawat Vs State of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 48 : (2016) 4 MPLJ 68

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Police Executive (Non-Gazetted) Service Recruitment Rules, 1997 — Rule 8
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