High Courts26 Nov 2012Dismissed
Shyam Sunder Mishra and another Vs Jagdish Pandey
Madhya Pradesh High Court · (2012) 11 MP CK 0105
Guardians and Wards Act, 1890 — Section 10, 12, 47Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 8 of 98
High Courts26 Nov 2012Allowed
Smt. Chainraja and Others Vs State of M.P
Madhya Pradesh High Court · (2013) ILR (MP) 724 : (2013) 1 MPHT 398
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts23 Nov 2012Dismissed
R.K. Pandey Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 310 : (2013) 1 MPLJ 295
High Courts23 Nov 2012
Bhura Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0104
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts23 Nov 2012Dismissed
Manoj Tiwari Vs Smt. Anju Tiwari
Madhya Pradesh High Court · (2012) 11 MP CK 0103
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Hindu Marriage Act, 1955 — Section 13, 28
High Courts23 Nov 2012Allowed
Ravi Shankar Naik Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 111 : (2013) 1 MPHT 276 : (2013) 1 MPLJ 298
High Courts23 Nov 2012Dismissed
Halki Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0070
High Courts23 Nov 2012Dismissed
Prabhakar Joshi Vs Raj Kumar and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0063
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 14 Rule 5, Order 6 Rule 17, Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts22 Nov 2012
Nagar Palika Parishad Seoni Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2013 MP 56 : (2013) ILR (MP) 1092 : (2013) 1 JLJ 355 : (2013) 2 MPLJ 157
Civil Procedure Code, 1908 (CPC) — Section 80(2), 96Registration Act, 1908 — Section 17, 17(b)Transfer of Property Act, 1882 — Section 5
High Courts22 Nov 2012Dismissed
S.S. Nafde Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 572 : (2013) 2 MPHT 135 : (2013) 1 MPLJ 396
Constitution of India, 1950 — Article 226
High Courts22 Nov 2012Dismissed
Khumanpuri and Lakhanlal Vs Shri Deoshankerji Mandir Trust Maharashi Dayanand Ward, Sagar
Madhya Pradesh High Court · (2012) 11 MP CK 0102
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1, Order 31 Rule 2, Order 8 Rule 3, Order 8 Rule 5Evidence Act, 1872 — Section 63Madhya Pradesh Public Trust Act, 1951 — Section 30
High Courts22 Nov 2012Allowed
Chandra Prakash Vs State of MP
Madhya Pradesh High Court · (2012) 11 MP CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 200, 438, 439Penal Code, 1860 (IPC) — Section 420
High Courts22 Nov 2012
Rohit @ Mahipal Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0082
Penal Code, 1860 (IPC) — Section 392
High Courts22 Nov 2012
Mohd. Salim and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0081
Penal Code, 1860 (IPC) — Section 323, 325, 34, 394, 397
High Courts22 Nov 2012
Bhujbal and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0080
Penal Code, 1860 (IPC) — Section 300, 307, 323, 325, 34
High Courts22 Nov 2012
Mohan @ Manohar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 320, 323, 324, 325
High Courts22 Nov 2012
Vinod Namdeo Vs State of M.P.
Madhya Pradesh High Court · (2012) 11 MP CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts22 Nov 2012
Mukesh Shivhare Vs State of M.P.
Madhya Pradesh High Court · (2012) 11 MP CK 0068
High Courts22 Nov 2012Dismissed
Bhanu Shankar Raikwar and Another Vs Vijay Shankar Raikwar and Others
Madhya Pradesh High Court · AIR 2013 MP 61 : (2013) 1 JLJ 443 : (2013) 1 MPLJ 556
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 43 Rule 1(j), 2(10)
High Courts22 Nov 2012Dismissed
Bhagwandas (since deceased) now by LRs. and Smt. Meera Bai and Others Vs Ashok Kumar
Madhya Pradesh High Court · (2013) 1 MPLJ 571
Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh Land Revenue Code, 1959 — Section 248Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 13(1)